DECEMBER    1985
1.	Balbir Singh Delhi Admn. Delhi Vs. D.N. Kadian, M.M. Delhi & ANR D.N. Kadian & Ors [1985] INSC 247 (10 December 1985)
2.	Maya Rani Punj Vs. Commissioner of Income Tax, Delhi [1985] INSC 248 (11 December 1985)
3.	Radhu K. Kakde of Bombay Inhabitant, Bombay Vs. Union of India & Ors [1985] INSC 249 (11 December 1985)
4.	S. Guin & Ors Vs. Grindlays Bank Ltd. [1985] INSC 250 (11 December 1985)
5.	Shiv Ratan Makim Vs. Union of India & Ors [1985] INSC 251 (16 December 1985)
6.	Life Insurance Corporation of India Vs. Escorts Ltd. & Ors [1985] INSC 252 (19 December 1985)
7.	State of Gujarat Vs. Panch of Mani Hamam's Pole & Ors [1985] INSC 253 (19 December 1985)
8.	The Commissioner of Income Tax, Delhi Vs. Bansi Dhar & Sons [1985] INSC 254 (19 December 1985)
9.	Dr. Karan Singh Vs. State of Jammu & Kashmir & ANR [1985] INSC 255 (20 December 1985)
10.	Satar Habib Hamdani Vs. K.S. Dilipsinhji & Ors [1985] INSC 256 (20 December 1985)
11.	Prakash Amichand Shah Vs. State of Gujarat & Ors [1985] INSC 257 (20 December 1985)
12.	State of Madhya Pradesh & Ors Vs. Devilal [1985] INSC 258 (20 December 1985)
13.	Bansal & Co. & ANR Vs. Union of India & Ors [1985] INSC 259 (20 December 1985)