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AUGUST 1985
1.
Chiranjit Lal Anand Vs. State of Assam & ANR [1985] INSC 166 (2 August 1985)
2.
Umesh Chandra Shukla Vs. Union of India & Ors [1985] INSC 167 (2 August 1985)
3.
State of Punjab Vs. Labh Singh & ANR [1985] INSC 168 (2 August 1985)
4.
Saboj Kumar Bose Vs. Kanailal Mondal & Ors [1985] INSC 169 (6 August 1985)
5.
Ram Singh & Ors Vs. Col. Ram Slngh [1985] INSC 170 (7 August 1985)
6.
Ram Avtar Vs. The State (Delhi Administration) [1985] INSC 171 (8 August 1985)
7.
C.I.T. Central Bombay Vs. Jalan Trading Co. (P) Ltd. [1985] INSC 172 (9 August 1985)
8.
Union of India & Ors Vs. Ahmedabad Manufacturing and Calico Printingco. Ltd. [1985] INSC 173 (12 August 1985)
9.
Krishan Ballabh Prasad Singh Vs. Sub-Divisional Officer Hilsa-Cumreturning Officer & Ors [1985] INSC 174 (12 August 1985)
10.
State of Uttar Pradesh Vs. Lalloo & Ors [1985] INSC 175 (13 August 1985)
11.
Bhag Singh & Ors Vs. Union Territory of Chandigarh, Through The Land Acquisition [1985] INSC 176 (14 August 1985)
12.
Commissioner of Income Tax, Kanpur Vs. M/S. Mother India [1985] INSC 177 (14 August 1985)
13.
Rattan Lal & Orsetc. Vs. State of Haryana & Ors [1985] INSC 178 (16 August 1985)
14.
Gopal. Vs. The Administrative Officer, Madhya Pradesh Khadi And Village [1985] INSC 179 (19 August 1985)
15.
M/S. Hindustan Gum & Ceemicals Ltd. Vs. Staie of Haryana & Ors [1985] INSC 180 (19 August 1985)
16.
The Deputy Commissioner of Agricultural Income Tax & Sales Vs. Indian Explosives Ltd. [1985] INSC 181 (19 August 1985)
17.
B. Prabhakar Rao & Ors Vs. State of Andhra Pradesh & Orsetc [1985] INSC 182 (19 August 1985)
18.
The Workman of M/S. Binny Ltd. Vs. The Management of Binny Ltd. & ANR [1985] INSC 183 (22 August 1985)
19.
Sri Chand Vs. Government of U.P. Lucknow & Ors [1985] INSC 184 (23 August 1985)
20.
Phool Chand Gupta Vs. Regional Tansport Authority, Ujjain & Ors [1985] INSC 185 (23 August 1985)
21.
Man Singh & Ors Vs. State of Punjab & Ors [1985] INSC 186 (23 August 1985)
22.
Prakash Chandra Agarwal Vs. State of Bihar & Ors [1985] INSC 187 (26 August 1985)
23.
Govt. Medical Store Depot, Gauhati Vs. The Supdt. of Taxes, Gauhati & Ors [1985] INSC 188 (29 August 1985)
24.
Commissioner of Income Tax Patiala Vs. Mls. Jagannath Pyarelal [1985] INSC 189 (29 August 1985)
25.
The Commissioner of Income Tax, Bangalore Vs. Sri J.H. Gotla, Yadagiri [1985] INSC 190 (29 August 1985)
26.
State of Punjab & Ors Vs. S. Dhram Singh & ANR [1985] INSC 191 (29 August 1985)
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