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APRIL    1985

1. Daman Singh & Ors Vs. State of Punjab & Ors [1985] INSC 75 (4 April 1985)
2. State of Gujarat Vs. Raghunath Vamanrao Baxi [1985] INSC 76 (6 April 1985)
3. M.L. Jain & ANR Vs. Union of India [1985] INSC 77 (8 April 1985)
4. State of Rajasthan & Ors Vs. Swaika Properties & ANR [1985] INSC 78 (8 April 1985)
5. State of Gujarat Vs. Dhrangadhra Chemical Works Ltd. [1985] INSC 79 (9 April 1985)
6. Sant Raj & ANR Vs. O.P. Singla & ANR [1985] INSC 80 (9 April 1985)
7. Babubhai & Co. & Ors Vs. State of Gujarat & Ors [1985] INSC 81 (9 April 1985)
8. M/S Shenoy and Co. Vs. The Commercial Tax Officer Bangalore & Ors [1985] INSC 82 (10 April 1985)
9. State of Punjab Vs. Sri Hardyal [1985] INSC 83 (10 April 1985)
10. Murari Mohan Deb Vs. The Secretary To The Govt. of India & Ors [1985] INSC 84 (10 April 1985)
11. Ram Avtar Sharma & Ors Vs. State of Haryana & ANR [1985] INSC 85 (11 April 1985)
12. State of Himachal Pradesh Vs. A Parent of A Student of Medical College. Simla & Ors [1985] INSC 86 (11 April 1985)
13. Prakash Chandra Mehta Vs. Commissioner And Secretary Government of Kerala & Ors [1985] INSC 87 (12 April 1985)
14. Kapoor Chand Maganlal Chanderia Vs. Delhi State (Administration) [1985] INSC 88 (16 April 1985)
15. S.A. Kini & ANR Vs. Union of India & Ors [1985] INSC 89 (16 April 1985)
16. Bhagirath & Ors Vs. Delhi Administration [1985] INSC 90 (16 April 1985)
17. Mc Dowell & Company Limited Vs. The Commercial Tax Officer [1985] INSC 91 (17 April 1985)
18. Pokar Ram Vs. State of Rajasthan & ANR [1985] INSC 92 (17 April 1985)
19. Inder Pal Yadav & Ors Vs. Union of India & Ors [1985] INSC 93 (18 April 1985)
20. Ganesh Prasad Sah Kesari & ANR Vs. Lakshmi Narayan Gupta [1985] INSC 94 (18 April 1985)
21. Mohd. Azeem Vs. Dlstrlct Judge & Ors [1985] INSC 95 (23 April 1985)
22. K.M. Chikkaputtaswamy Vs. State of Andhra Pradesh & Ors [1985] INSC 96 (23 April 1985)
23. V. J. Thomas & Ors Vs. Union of India & Ors [1985] INSC 97 (23 April 1985)
24. K.C. Joshi Vs. Union of India & Ors [1985] INSC 98 (23 April 1985)
25. Mohd. Ahmed Khan Vs. Shah Bano Begum & Ors [1985] INSC 99 (23 April 1985)
26. Pran Krishna Goswami & Ors Vs. State of West Bengal & Ors [1985] INSC 100 (24 April 1985)
27. Bata Shoe Co. (P) Ltd. & Ors Vs. The Collector of Central Excise & Ors [1985] INSC 101 (25 April 1985)
28. Narcinva Vs. Kamat & ANR Vs. Alfred Antonio Doe Martins & Ors [1985] INSC 102 (25 April 1985)
29. Bhagwat Singh Vs. Commissioner of Police & ANR [1985] INSC 103 (25 April 1985)
30. Govind Saran Ganga Saran Vs. Commissioner of Sales Tax & Ors [1985] INSC 104 (26 April 1985)
31. Dr. Partap Singh & ANR Vs. Director of Enforcement Foreign Exchange Regulation & Ors [1985] INSC 105 (26 April 1985)
32. State of U.P. & ANR Vs. Raja Ram Jaiswal & ANR [1985] INSC 106 (29 April 1985)
33. The Collector (Distt. Magistrate) Allahabad & ANR Vs. Raja Ram Jaiswal [1985] INSC 107 (29 April 1985)
34. Bhagwan Das & Ors Vs. Indian Council. of Agricultural Research & Ors [1985] INSC 108 (30 April 1985)
35. Upendra Chandra Chakraborty & ANR Vs. United Bank of India [1985] INSC 109 (30 April 1985)
36. Smt. Usha Rani Datta, Aaya/Attendant & Ors Vs. State Industrial Court, Indore & Ors [1985] INSC 110 (30 April 1985)
37. Smt. Poonamal Vs. Union of India & Ors [1985] INSC 111 (30 April 1985)




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