SEPTEMBER    1984
1.	Harihar Polyfibres Vs. The Regional Director, ESI Corporation [1984] INSC 165 (4 September 1984)
2.	Union of India Vs. State of Rajasthan [1984] INSC 166 (4 September 1984)
3.	Sheoratan Agarwal & ANR Vs. State of Madhya Pradesh [1984] INSC 167 (12 September 1984)
4.	Raghbir Singh Vs. State of Haryana [1984] INSC 168 (13 September 1984)
5.	State of Andhra Pradesh Vs. Vallabhapuram Ravi [1984] INSC 169 (14 September 1984)
6.	Rashtriya Mill Mazdoor Sangh, Nagpur Vs. The Model Mills, Nagpur & ANR [1984] INSC 170 (18 September 1984)
7.	Mathew Areeparmtil & Ors Vs. State of Bihar & Ors [1984] INSC 171 (20 September 1984)
8.	State of Punjab Vs. Hindsons (P) Ltd. [1984] INSC 172 (20 September 1984)
9.	Vinayak Vs. State of Maharashtra [1984] INSC 173 (21 September 1984)
10.	Ayyaswami Gounder & Ors Vs. Munnuswamy Gounder & Ors [1984] INSC 174 (25 September 1984)
11.	Krishi Utpadan Mandi Samiti Kanpur, Vs. Ganga Dal Mill And Co. & Ors [1984] INSC 175 (25 September 1984)
12.	Gwalior District Co-Operatlve Central Bank Ltd. Gwalior Vs. Ramesh Chandra Mangal & Ors [1984] INSC 176 (26 September 1984
13.	Ajay Dixit, N.S.A. Detenu,Through His Next Friendand Father Vs. State of U.P. & Ors [1984] INSC 177 (26 September 1984)
14.	D. Cawasji And Co. Mysore Vs. The State of Mysore & ANR [1984] INSC 178 (26 September 1984)
15.	Regional Provident Fund Commissioner, Karnataka Vs. Workmen [1984] INSC 179 (26 September 1984)
16.	Rajinder Kumar Kindra Vs. Delhi Administration & Ors [1984] INSC 180 (27 September 1984)
17.	Lallu Ram & Ors Vs. State of U.P. & ANR [1984] INSC 181 (27 September 1984)
18.	Banwar Lal Vs. State of Rajasthan [1984] INSC 182 (27 September 1984)
19.	Salabuddin Mohamed Yunus Vs. State of Andhra Pradesh [1984] INSC 183 (28 September 1984)
20.	Ahmed Hussain Khan Vs. State of Andhra Pradesh [1984] INSC 184 (28 September 1984)
21.	Jatinder Kumar & Ors Vs. State of Punjab & Ors [1984] INSC 185 (28 September 1984)
22.	Jaspal Singh Vs. Additional District Judge, Bulandshahr & Ors [1984] INSC 186 (28 September 1984)
23.	Gurpal Tuli & Ors, Vs. State of Punjab & Ors [1984] INSC 187 (28 September 1984)