OCTOBER    1984
1.	Radhey Shyam Vs. Kalyan Mal [1984] INSC 188 (10 October 1984)
2.	M. P. Mittal Vs. State of Haryana & Ors [1984] INSC 189 (10 October 1984)
3.	Tulsi Ram Vs. State of Madhya Pradesh [1984] INSC 190 (11 October 1984)
4.	Shri Narakesari Prakashan Ltd & Ors Vs. Employees State Insurance Corporation [1984] INSC 191 (15 October 1984)
5.	K.M. Mohamad Abdul Khader Firm Vs. State of Tamil Nadu & Ors [1984] INSC 192 (16 October 1984)
6.	Commissioner of Income Tax, Ernakulam (Kerela) Vs. The Official Liquidator, Palai Central Bank Ltd. [1984] INSC 193 (16 October 1984)
7.	Smt. J.S. Rukmani Vs. Government of Tamil Nadu & Ors [1984] INSC 194 (17 October 1984)
8.	M. Veerabhadra Rao Vs. Tek Chand [1984] INSC 195 (18 October 1984)
9.	Narain Khamman Vs. Parduman Kumar Jain [1984] INSC 196 (19 October 1984)
10.	C. Elumalai Vs. State of Tamil Nadu [1984] INSC 197 (26 October 1984)
11.	State of Maharastra Vs. Baburao Ravaji Mharulkar & Ors [1984] INSC 198 (26 October 1984)
12.	Hans Raj Vs. State of Punjab & Ors [1984] INSC 199 (26 October 1984)
13.	State of Maharashtra Vs. Narsingrao Gangaram Pimple [1984] INSC 200 (27 October 1984)
14.	Surinder Singh Vs. Hardial Singh & Ors [1984] INSC 201 (29 October 1984)
15.	Khilliram Vs. State of Rajasthan [1984] INSC 202 (30 October 1984)
16.	Bhag Mal Vs. Ch. Parbhu Ram & Ors [1984] INSC 203 (30 October 1984)
17.	Ram Sharan Yadav Vs. Thakur Muneshwar Nath Singh & Ors [1984] INSC 204 (30 October 1984)
18.	M/S. Msco. Pvt. Ltd. Vs. Union of India & Ors [1984] INSC 205 (31 October 1984)