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JULY    1984

1. Sharad Birdhi Chand Sarda Vs. State of Maharashtra [1984] INSC 118 (17 July 1984)
2. Ganu Ram Vs. Rikhi Ram Kaundal & Ors [1984] INSC 119 (17 July 1984)
3. Maharashtra State Board of Secondary Vs. Paritosh Bhupesh Kumar Sheth [1984] INSC 120 (17 July 1984)
4. Dharmesh Prasad Verma Vs. Faiyazal Azam [1984] INSC 121 (17 July 1984)
5. State of U.P. Vs. P.A. Madhu [1984] INSC 122 (17 July 1984)
6. G.P. Doval & Ors Vs. The Chief Secretary Government of U.P. & Ors [1984] INSC 123 (18 July 1984)
7. Sukh Deo Narain Vs. State of Rajasthan [1984] INSC 124 (20 July 1984)
8. J. K. Bharati Vs. State of Maharashtra & Ors [1984] INSC 125 (23 July 1984)
9. Allahabad Canning Co. Vs. Union of India [1984] INSC 126 (24 July 1984)
10. Shantilal Manganlal & ANR Vs. Chunnilal Ranchoddas & Ors [1984] INSC 127 (24 July 1984)
11. Harbans Singh Vs. State of Punjab [1984] INSC 128 (25 July 1984)
12. Chhotelal Pyarelalthe Parenership Firm & Ors Vs. Shikharchand [1984] INSC 129 (27 July 1984)
13. Prabodh Verma & Ors, Vs. State of Uttar Pradesh & Ors [1984] INSC 130 (27 July 1984)
14. Suneel Jatley Vs. State of Haryhana [1984] INSC 131 (30 July 1984)
15. Zafar Khan & Ors Vs. Board of Revenue, U.P. & Ors [1984] INSC 132 (31 July 1984)




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