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JANUARY    1984

1. Mithilesh Kumar Pandey Vs. Baidyanath Yadav & Ors [1984] INSC 1 (2 January 1984)
2. Amar Kant Choudhary Vs. State of Bihar & Ors [1984] INSC 2 (3 January 1984)
3. V.S. Rahi & ANR Vs. Smt. Ram Chambeli [1984] INSC 3 (3 January 1984)
4. Gaya Parshad Dikshit Vs. Dr. Nirmal Chander & ANR [1984] INSC 4 (3 January 1984)
5. Vineet Kumar Vs. Mangal Sain Wadhere [1984] INSC 5 (5 January 1984)
6. Workmen of M/S Hindustan Lever Ltd. & Ors Vs. Management of M/S Hindusian Lever Ltd. [1984] INSC 6 (5 January 1984)
7. Siliguri Municipality & Ors Vs. Amalendu Das & Ors [1984] INSC 7 (6 January 1984)
8. The Special Land Acquisition Officer, Davangere Vs. P. Veerabhadarappa [1984] INSC 8 (9 January 1984)
9. Ram Chandra Mawa Lal & Ors Vs. State of Uttar Pradesh & Ors [1984] INSC 9 (9 January 1984)
10. Bhaskar Textile M[Lls Ltd; Vs. Jharsuguda Municipality & Ors [1984] INSC 10 (11 January 1984)
11. Daulat Ram Chauhan Vs. Anand Sharma [1984] INSC 11 (16 January 1984)
12. Avtar Singh Brar Vs. Taj Singh & Ors [1984] INSC 12 (16 January 1984)
13. Lt. Col., S.J. Chaudhary Vs. State (Delhi Administration) [1984] INSC 13 (17 January 1984)
14. State of Maharashtra Vs. Jayanti Lal & Ors [1984] INSC 14 (17 January 1984)
15. Ramendra Singh Vs. State of Madhya Pradesh & Ors [1984] INSC 15 (23 January 1984)
16. H. Anraj & Ors Vs. State of Maharashtra [1984] INSC 16 (23 January 1984)
17. A.S. Parmar & Ors Vs. State of Haryana & Ors [1984] INSC 17 (24 January 1984)
18. J. D. Shrivastava Vs. State of M.P. & Ors [1984] INSC 18 (24 January 1984)
19. Anoop Jaiswal Vs. Government of India & ANR [1984] INSC 19 (24 January 1984)
20. Sadhu Singh Roda S/O Buta Singh Vs. State of Punjab [1984] INSC 20 (25 January 1984)
21. Karnataka State Road Transport Corporation, Bangalore Vs. B. A. Jayaram & Ors [1984] INSC 21 (31 January 1984)
22. M.R. Parashar & Ors Vs. Dr. Farooq Abdullah & Ors [1984] INSC 22 (31 January 1984)
23. Shivram Anand Shiroor Vs. Radhabai Shantram Kowshik & ANR [1984] INSC 23 (31 January 1984)




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