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FEBRUARY 1984
1.
Diwakar Shrivastava & Ors Vs. State of Madhya Pradesh & Ors [1984] INSC24 (2 February 1984)
2.
Lakshmi Kant Pandey Vs. Union of India [1984] INSC25 (6 February 1984)
3.
Shiv Dayal Shrivastava Vs. Union of India [1984] INSC26 (7 February 1984)
4.
Prem Chand Jain & ANR Vs. R. K. Chhabra [1984] INSC27 (13 February 1984)
5.
Khazan Chand Vs. State of Jammu And Kashmir & Ors [1984] INSC28 (13 February 1984)
6.
A.Madan Mohan Vs. Kalavakunta Chandrasekhara [1984] INSC29 (14 February 1984)
7.
Smt. Kaushalya Devi Bogra & Ors Vs. The Land Acquisition Officer, Aurangabad & ANR [1984] INSC30 (15 February 1984)
8.
A.R. Antulay Vs. Ramdas Sriniwas Nayak & ANR [1984] INSC31 (16 February 1984)
9.
Javid Rasool Bhat & Ors Vs. State of Jammu & Kashmir & Ors [1984] INSC32 (16 February 1984)
10.
Viveka Nand Giri Vs. Nawal Kishore Sahi [1984] INSC33 (16 February 1984)
11.
R. S. Nayak Vs. A. R. Antulay [1984] INSC34 (16 February 1984)
12.
Ramendra Singh Vs. Jagdish Prasad & Ors [1984] INSC35 (17 February 1984)
13.
Commlsstoner of Wealth Tax, Bihar, Patna Vs. Maharaja Kumar Kamal Singh [1984] INSC36 (20 February 1984)
14.
Commissioner of Wealth Tax, Patna Vs. Raghublr Narain Singh [1984] INSC37 (20 February 1984)
15.
Ravi Dutt Sharma Vs. Ratan Lal Bhargava [1984] INSC38 (20 February 1984)
16.
Gramophone Company of India Ltd. Vs. Birendra Bahadur Pandey & Ors [1984] INSC39 (21 February 1984)
17.
Smt. M.M. Amonkar & Ors Vs. Dr.S.A.Johari [1984] INSC40 (21 February 1984)
18.
Balasaheb Vishnu Chavan Vs. State of Maharashtra & Ors [1984] INSC41 (22 February 1984)
19.
Dayaram Asanand Gursahani Vs. State of Maharashtra & Ors [1984] INSC42 (22 February 1984)
20.
H. D. Vora Vs. State of Maharashtra & Ors [1984] INSC43 (22 February 1984)
21.
R. Palanimuthu Vs. Returning Officer [1984] INSC44 (23 February 1984)
22.
Union of India & Ors Vs. Haji Mastan Mirza [1984] INSC45 (23 February 1984)
23.
The Punjab University, Chandigarh Vs. Sunder Singh & Ors [1984] INSC46 (27 February 1984)
24.
Rajendra Singh & Ors Vs. Smt. Usha Rani & Ors [1984] INSC47 (27 February 1984)
25.
Commissioner of Wealth Tax, Kanpur Vs. M/S. J.K. Cotton Manufacturers Ltd. [1984] INSC48 (28 February 1984)
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