DECEMBER    1984
1.	Union of India Ors Vs. United Collieries Ltd. & Ors [1984] INSC 223 (3 December 1984)
2.	Lakshminarayan Guin & Ors Vs. Niranjan Modak [1984] INSC 224 (3 December 1984)
3.	State of West Bengal & Ors Vs. Sampat Lal & Ors [1984] INSC 225 (4 December 1984)
4.	State of West Bengal Vs. Sudhir Dey & ANR [1984] INSC 226 (4 December 1984)
5.	Lingappa Pochanna Appelwar & Ors Vs. State of Maharashtra & ANR [1984] INSC 227 (4 December 1984)
6.	Commissioner of Income Tax, Andhra Pradesh Vs. M. Chandra Sekhar [1984] INSC 228 (4 December 1984)
7.	Municipal Corporation of Delhi Vs. New Kwallty Sweet House & Ors [1984] INSC 229 (5 December 1984)
8.	Indian Express Newspapers (Bombay) Private Ltd. & Ors Vs. Union of India & Ors [1984] INSC 230 (6 December 1984)
9.	Goa Sampling Employees' Association Vs. General Superintendance Co. of India Pvt. Ltd. & Ors [1984] INSC 231 (11 December 1984)
10.	Dr. Balbir Singh & Ors Vs. Municipal Corporation, Delhi & Ors [1984] INSC 232 (12 December 1984)
11.	Workmen of Hindustan Steel Ltd & ANR Vs. Hindustan Steel Ltd. & Ors [1984] INSC 233 (12 December 1984)
12.	S. M. Mahendru and Company Vs. State of Tamil Nadu & ANR [1984] INSC 234 (12 December 1984)
13.	S. Kandaswamy Chettiar Vs. State of Tamil Nadu & ANR [1984] INSC 235 (12 December 1984)
14.	Jagan Nath Vs. Ram Kishan Dass & ANR [1984] INSC 236 (12 December 1984)
15.	State of Kerala & Ors Vs. M. Padmanabhan Nair [1984] INSC 237 (17 December 1984)
16.	Manmohan Singh Jaitla Vs. The Commissioner. Union Territory Chandigarh & Ors [1984] INSC 238 (19 December 1984)
17.	Mohinder Singh & Ors Vs. State of Punjab & ANR [1984] INSC 239 (20 December 1984)
18.	Sayaji Mills Ltd. Vs. Regional Provident Fund Commissioner [1984] INSC 240 (21 December 1984)
19.	Balmer Lawrie Workers' Union, Bombay & ANR Vs. Balmer Lawrie and Co. Ltd. & Ors [1984] INSC 241 (21 December 1984)