AUGUST    1984
1.	Smt. Saroj Rani Vs. Sudarshan Kumar Chadha [1984] INSC 133 (8 August 1984)
2.	Nirmal Singh Vs. State of Punjab & Ors [1984] INSC 134 (9 August 1984)
3.	Tika Ram Vs. Mundikota Shikshan Prasarak Mandal & Ors [1984] INSC 135 (10 August 1984)
4.	J. Mohapatra & Co & ANR Vs. State of Orissa & ANR [1984] INSC 136 (10 August 1984)
5.	State of Karnataka Vs. Surender Kotiankar [1984] INSC 137 (13 August 1984)
6.	Dr. Muneeb Ul Rehman Haroon & Ors Vs. Government of Jammu And Kashmir State & Ors [1984] INSC 138 (13 August 1984)
7.	The Managing Board of The Milli Talimi Mission, Bihar,Ranch Vs. The State of Bihar & Ors [1984] INSC 139 (14 August 1984)
8.	Union of India Vs. H.R. Patankar & Ors [1984] INSC 140 (14 August 1984)
9.	O.P. Singla & ANR Vs. Union of India & Ors [1984] INSC 141 (14 August 1984)
10.	Sudarsan Chits (I) Ltd. Vs. O. Sukumaran Pillai & Ors [1984] INSC 142 (16 August 1984)
11.	Renusagar Power Company Ltd. Vs. General Electric Company & ANR [1984] INSC 143 (16 August 1984)
12.	Goa, Daman And Diu Board of Secondary Education Vs. Kumari Hema Laad & Ors [1984] INSC 144 (16 August 1984)
13.	P. Jayappan Vs. S.K. Perumal, First Income-Tax Officer, Tuticorin [1984] INSC 145 (17 August 1984)
14.	Coromandel Fertilizers Limited Vs. Union of India & Ors [1984] INSC 146 (17 August 1984)
15.	Union of India & Ors Vs. Sunil Kumar Ghosh [1984] INSC 147 (21 August 1984)
16.	Rajendra Jha Vs. Presiding Officer, Labour Court, Bokaro Steel City [1984] INSC 148 (21 August 1984)
17.	Deepak Pahwa Vs. Lt. Governer of Delhi & Ors [1984] INSC 149 (22 August 1984)
18.	Chandra Bansi Singh & Ors Vs. State of Bihar & Ors [1984] INSC 150 (22 August 1984)
19.	Prem Prakash Vs. Union of India & Ors [1984] INSC 151 (22 August 1984)
20.	Central Coal Fields Ltd. Vs. Bhubaneswar Singh & Ors [1984] INSC 152 (23 August 1984)
21.	Commissioner of Income-Tax Calcutta Vs. Dalhousie Properties Ltd. [1984] INSC 153 (23 August 1984)
22.	Satyendra Narain Singh & Ors Vs. Ram Natih Singh & Ors [1984] INSC 154 (23 August 1984)
23.	V. Sasidharan Vs. Peter & Karunakar & Ors [1984] INSC 155 (23 August 1984)
24.	Nasirul Haque Vs. Jitendra Nath Dey [1984] INSC 156 (24 August 1984)
25.	Bhagirath Kanoria & Ors Vs. State of M.P. & Ors [1984] INSC 157 (24 August 1984)
26.	Mohammad Idris & ANR Vs. Rustam Jahangir Babuji & Ors [1984] INSC 158 (27 August 1984)
27.	Sital Prasad Saxena (Dead) By Lrs. Vs. Union of India & Ors [1984] INSC 159 (28 August 1984)
28.	Sambangi Applaswamy Naidu & Ors Vs. Behara Venkataramanayya Patro & Ors [1984] INSC 160 (28 August 1984)
29.	Workmen Employed By Hindustan Lever Ltd. Vs. Hindustan Lever Limited [1984] INSC 161 (28 August 1984)
30.	Joginder Singh & Ors Vs. State of Punjab & ANR [1984] INSC 162 (29 August 1984)
31.	Jeewanlal (1929) Ltd.Etc. Vs. The Authority Under The Payment of Gratuity Act & [1984] INSC 163 (29 August 1984)
32.	Jiwani Devi Paraki Vs. First Land Acquisition Collector, Calcutta & Ors [1984] INSC 164 (30 August 1984)