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SEPTEMBER 1983
1.
S. K. Verma Vs. Mahesh Chandra & ANR [1983] INSC 111 (2 September 1983)
2.
Commissioner of Income Tax, Bombay & Ors Vs. Mahindra and Mahindra Limited & Ors [1983] INSC 112 (2 September 1983)
3.
Gopalakrishna Menon & ANR Vs. D. Raja Reddy & ANR [1983] INSC 113 (5 September 1983)
4.
Krishnabai Anaji Ghule & Ors Vs. Nivrutti Ramchandra Raykar & ANR [1983] INSC 114 (5 September 1983)
5.
Geeta Enterprises & Ors Vs. State of U.P. & Ors [1983] INSC 115 (5 September 1983)
6.
Sreenivasa General Traders & Ors Vs. State of Andhra Pradesh & Ors [1983] INSC 116 (6 September 1983)
7.
State of U.P. Vs. Hari Ram & Ors [1983] INSC 117 (7 September 1983)
8.
9.
State of Haryana Vs. Jage Ram [1983] INSC 119 (12 September 1983)
10.
Alijan Mian & ANR Vs. District Magistrate, Dhanbad [1983] INSC 120 (13 September 1983)
11.
Fateh Singh & ANR Vs. Sewa Ram & Ors [1983] INSC 121 (13 September 1983)
12.
District Magistrate, Nowgong & ANR Vs. Sarat Mudoi [1983] INSC 122 (14 September 1983)
13.
D.P. Maheshwari Vs. Delhi Admn. & Ors [1983] INSC 123 (14 September 1983)
14.
Suman Gupta & Ors Vs. State of J & K & Ors [1983] INSC 124 (19 September 1983)
15.
Cotton Corporation of India Vs. United Industrial Bank [1983] INSC 125 (19 September 1983)
16.
Ram Kumar Misra Vs. State of Bihar & Ors [1983] INSC 126 (21 September 1983)
17.
State of U.P. Vs. Dr.G.K. Ghosh [1983] INSC 127 (21 September 1983)
18.
Gulam Abbas & Ors Vs. State of U.P. & Ors [1983] INSC 128 (23 September 1983)
19.
Deena @ Deena Dayal Vs. Union of India & Ors [1983] INSC 129 (23 September 1983)
20.
S. Sivaswami Vs. V. Malaikannan & Ors [1983] INSC 130 (27 September 1983)
21.
Shambu Nath Goyal Vs. Bank of Baroda & Ors [1983] INSC 131 (27 September 1983)
22.
Kanpur University & Ors Vs. Samir Gupta & Ors [1983] INSC 132 (27 September 1983)
23.
Arun Kumar Bose Vs. Mohd. Furkan Ansari & Ors [1983] INSC 133 (28 September 1983)
24.
Kabidi Venku Sah Vs. Syed Abdul Hai & Ors [1983] INSC 134 (28 September 1983)
25.
Jagadamba Paper Industries (Pvt.) Ltd. Vs. Haryana State Electricity Board & Ors [1983] INSC 135 (29 September 1983)
26.
Jai Bhagwan Vs. The Management of The Ambala Central Cooperative Banklimite [1983] INSC 136 (29 September 1983)
27.
S.Kumar Vs. The Institute of Constitutional and Parliamentary Studiesan [1983] INSC 137 (29 September 1983)
28.
Mansaram Vs. S. P. Pathak & Ors [1983] INSC 138 (29 September 1983)
29.
Vishwa Mitter Vs. O. P. Poddar & Ors [1983] INSC 139 (30 September 1983)
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