OCTOBER    1983
1.	Mohd. Yunus Vs. Mohd. Mustaqim & Ors [1983] INSC 140 (4 October 1983)
2.	K. L. Tripathi Vs. State Bank of India & Ors [1983] INSC 141 (4 October 1983)
3.	Union of India & ANR Vs. Smt. Shanti Devi [1983] INSC 142 (5 October 1983)
4.	U.P. State Electricity Board & ANR Vs. The Labour Court (I) U.P., Kanpur & Ors [1983] INSC 143 (6 October 1983)
5.	Ram Sarup Vs. Union of India & Ors [1983] INSC 144 (6 October 1983)
6.	Workmen of The Bharat Petroleum Corporation Ltd. (Refiningd Vs. Bharat Petroleum Corporation Ltd. & ANR [1983] INSC 145 (6 October 1983)
7.	Glaxo Laboratories Vs. The Presiding Officer, Labour Court Meerut & Ors [1983] INSC 146 (6 October 1983)
8.	Union of India & Ors Vs. Bombay Tyre International Ltd. [1983] INSC 147 (7 October 1983)
9.	Raisuddin @ Babu Tamchi Vs. State of Uttar Pradesh & ANR [1983] INSC 148 (7 October 1983)
10.	The New Theaters (Carnatic Talkies) Ltd., Coimbatore. Vs. N. Vajrapani Naidu [1983] INSC 149 (7 October 1983)
11.	Kamlakar Prasad Chaturvedi Vs. State of M. P. & ANR [1983] INSC 150 (7 October 1983)
12.	Krishna Priya Ganguly Vs. University of Lucknow & Ors [1983] INSC 151 (7 October 1983)
13.	Shiv Chand Amolak Chand Vs. Regional Transport Authority & ANR [1983] INSC 152 (7 October 1983)
14.	Pandurang Dattatreya Khandekar Vs. The Bar Council of Maharashtra, Bombay & Ors [1983] INSC 153 (10 October 1983)
15.	B.S. Minhas Vs. Indian Statistical Institute & Ors [1983] INSC 154 (19 October 1983)
16.	Acharya Jagdishwaranand Avadhuta, Vs. Commissioner of Police, Calcutta & ANR [1983] INSC 155 (20 October 1983)
17.	M/S Punjab Tin Supply Co., Chandigarh Vs. The Central Government & Ors [1983] INSC 156 (20 October 1983)
18.	Commissioner of Wealth Tax, Madras Vs. K. S. N. Bhatt [1983] INSC 157 (21 October 1983)
19.	Commissioner of Wealth Tax, Gujarat, Ahmedabad Vs. Vadilal Lallubhai [1983] INSC 158 (21 October 1983)
20.	Commissioner of Wealth Tax, Gujarat Vs. Vimlabeen Vadilal Mehta [1983] INSC 159 (21 October 1983)
21.	Sher Singh & Ors Vs. Union of India & Ors [1983] INSC 160 (21 October 1983)
22.	Soundararaj Vs. Devasahayam & Ors [1983] INSC 161 (24 October 1983)
23.	Forasol Vs. Oil & Natural Gas Commission [1983] INSC 162 (25 October 1983)
24.	Charanji Lal Vs. State of Punjab [1983] INSC 163 (25 October 1983)
25.	Principal, King George's Medical College Lucknow Vs. Dr. Vishan Kumar Agarwal & ANR [1983] INSC 164 (25 October 1983)
26.	Motor General Traders & ANR Vs. State of Andhra Pradesh & Ors [1983] INSC 165 (26 October 1983)
27.	Chandrika Jha Vs. State of Bihar & Ors [1983] INSC 166 (27 October 1983)
28.	Dr. P. Nalla Thamby Thera Vs. Union of India & Ors [1983] INSC 167 (28 October 1983)
29.	Dr. P. Nalla Thampy Thera. Vs. B.L. Shanker & Ors [1983] INSC 168 (28 October 1983)
30.	Viklad Coal Merchant, Patiala, Vs. Union of India & Ors [1983] INSC 169 (28 October 1983)
31.	Babaji Kondaji Garad Vs. The Nasik Merchants Co-Operative Bank Ltd., Nasik & Ors [1983] INSC 170 (31 October 1983)
32.	State of Tamil Nadu, Etc, Vs. L. Abu Kavur Bai & Ors [1983] INSC 171 (31 October 1983)