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NOVEMBER 1983
1.
Management of Karnataka State Road Transport Corporation,Ba Vs. M. Boraiah & Ors [1983] INSC 172 (1 November 1983)
2.
Azmat Khan Vs. Khillan Singh & Ors [1983] INSC 173 (8 November 1983)
3.
Jethsur Surangbhai Vs. State of Gujarat [1983] INSC 174 (9 November 1983)
4.
Gopi Nath Ghosh Vs. State of West Bengal [1983] INSC 175 (11 November 1983)
5.
Bombay Oil Industries Vs. Union of India [1983] INSC 176 (14 November 1983)
6.
Jai Singh Vs. Sarwan Singh & Ors [1983] INSC 177 (14 November 1983)
7.
C.I.T. West Bengal - III & Ors Vs. Oriental Rubber Works [1983] INSC 178 (15 November 1983)
8.
Bishnu Ram Borah & ANR Vs. Parag Saikia & Ors [1983] INSC 179 (16 November 1983)
9.
State of Punjab & ANR Vs. Dina Nath [1983] INSC 180 (21 November 1983)
10.
Bhagirath Sinh Vs. State of Gujarat [1983] INSC 181 (21 November 1983)
11.
Smt. Aslhing @ Lhingjanong Vs. L.S. John & Ors [1983] INSC 182 (22 November 1983)
12.
Madhusdan Singh & Ors Vs. Union of India & Ors [1983] INSC 183 (22 November 1983)
13.
Biharilal Dobray. Vs. Roshan Lal Dobray [1983] INSC 184 (23 November 1983)
14.
Mecleod & Co. Ltd. Vs. State of Orissa & Ors [1983] INSC 185 (23 November 1983)
15.
Baidyanath Ayurveda Bhawan Mazdoor Union, Patna Vs. Management of Shri Baidyanath Ayurveda Bhawan Pvt. Ltd. &Or [1983] INSC 186 (24 November 1983)
16.
Sebastian M. Hongray Vs. Union of India & Ors [1983] INSC 187 (24 November 1983)
17.
Hindustani Andolan & Ors Vs. State of Punjab & Ors [1983] INSC 188 (24 November 1983)
18.
Pashupati Nath Sukul & Ors Vs. Nem Chandra Jain & Ors [1983] INSC 189 (25 November 1983)
19.
Hari Ram Vs. Hira Singh & Ors [1983] INSC 190 (25 November 1983)
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