MAY    1983
1.	Gunendra Prasad Sen Gupta Vs. Union of India & Ors [1983] INSC 57 (3 May 1983)
2.	State of Maharashtra Vs. Vyasendra [1983] INSC 58 (3 May 1983)
3.	M. Ramnarain Private Ltd. & ANR Vs. State Trading Corporation of India Ltd. [1983] INSC 59 (5 May 1983)
4.	Smt. Dipo Vs. Wassan Singh & Ors [1983] INSC 60 (5 May 1983)
5.	National Textile Workers' Union Vs. P.R. Ramakrishnan & Ors [1983] INSC 61 (5 May 1983)
6.	Shiv Dutt Rai Fateh Chand Vs. Union of India & ANR [1983] INSC 62 (6 May 1983)
7.	Hoechst Pharmaceuticals Ltd. & ANR Vs. State of Bihar & Ors [1983] INSC 63 (6 May 1983)
8.	Lakshman & Ors Vs. State of Madhya Pradesh [1983] INSC 64 (6 May 1983)
9.	Bhagwant Singh Vs. Commissioner of Police, Delhi [1983] INSC 65 (6 May 1983)
10.	State of Mysore Vs. M. L. Nagade And Gadag & Ors [1983] INSC 66 (6 May 1983)
11.	R. Viswan & Ors Vs. Union of India & Ors [1983] INSC 67 (6 May 1983)
12.	State of Karnataka Vs. Adimurthy Alias B. Moorthy [1983] INSC 68 (11 May 1983)
13.	Amrit Bhikaji Kale & Ors Vs. Kashinath Janardhan Trade & ANR [1983] INSC 69 (11 May 1983)
14.	Ram Chander & Ors Vs. State of Haryana [1983] INSC 70 (12 May 1983)
15.	Ramji Surjya & ANR Vs. State of Maharashtra [1983] INSC 71 (13 May 1983)
16.	Bharwada Bhoginbhai Hirjibhai Vs. State of Gujarat [1983] INSC 72 (24 May 1983)