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MARCH 1983
1.
Col. D.D. Joshi & Ors Vs. Union of India & Ors [1983] INSC 19 (1 March 1983)
2.
Labourers Work[Ng on Salal Hydro-Project Vs. State of Jammu & Kashmir & Ors [1983] INSC 20 (2 March 1983)
3.
Smt. Periyakkal & Ors Vs. Smt. Dakshyani [1983] INSC 21 (2 March 1983)
4.
Apoorva Shantilal Shah Vs. Commissioner of Income Tax Gujarat I, Ahmedabad [1983] INSC 22 (3 March 1983)
5.
Ajit Singh & Ors Vs. State of Punjab & ANR [1983] INSC 23 (10 March 1983)
6.
Om Prakash & Ors Vs. State of Utter Pradesh [1983] INSC 24 (11 March 1983)
7.
Earabhadrappa Alias Krishnappa Vs. State of Karnataka [1983] INSC 25 (11 March 1983)
8.
State of U.P. Vs. Laxmi Brahman & ANR [1983] INSC 26 (11 March 1983)
9.
Sher Singh & Ors Vs. The State of Punjab [1983] INSC 27 (24 March 1983)
10.
A.A. Calton Vs. The Director of Education & ANR [1983] INSC 28 (25 March 1983)
11.
State of Karnataka & ANR Vs. H. Ganesh Kamath [1983] INSC 29 (31 March 1983)
12.
M. Karunanidhi Vs. H.V. Hande & Ors [1983] INSC 30 (31 March 1983)
13.
Executive Committee of Meerut College, Meerut & Ors Vs. Vice Chancellor, Meerut University & ANR [1983] INSC 31 (31 March 1983)
14.
Mohd. Shakeel Wahid Ahmed Vs. State of Maharashtra & Ors [1983] INSC 32 (31 March 1983)
15.
Darshan Singh @ Bhasuri & Ors Vs. State of Punjab [1983] INSC 33 (31 March 1983)
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