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JUNE 1983
1.
Kunwar Ram Nath & Ors Vs. The Municipal Board, Pilibhit [1983] INSC 73 (2 June 1983)
2.
Sheikh Zakir Vs. State of Bihar [1983] INSC 74 (2 June 1983)
3.
State of U.P. Vs. Pussu @ Ram Kishore [1983] INSC 75 (2 June 1983)
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