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JULY 1983
1.
State of Maharashtra Vs. Chandrabhan Tale [1983] INSC 76 (7 July 1983)
2.
Oswal Woollen Mills Ltd. & ANR Vs. Union of India & Ors [1983] INSC 77 (11 July 1983)
3.
Rajinder Pershad Vs. State of Haryana [1983] INSC 78 (11 July 1983)
4.
H. C. Sharma & Ors Vs. Municipal Corporation of Delhi & Ors [1983] INSC 79 (13 July 1983)
5.
Machhi Singh & Ors Vs. State of Punjab [1983] INSC 80 (20 July 1983)
6.
Jharia S/O Maniya Vs. State of Rajasthan & ANR [1983] INSC 81 (21 July 1983)
7.
Commissioner of Income-Taxbombay City-III, Bombay Vs. Shantilal Private Llmited Bombay [1983] INSC 82 (21 July 1983)
8.
Delhi Cloth and General Mills, Vs. Union of India, [1983] INSC 83 (21 July 1983)
9.
N.R. Srinivasa Iyer Vs. New India Assurance Co., Ltd. [1983] INSC 84 (22 July 1983)
10.
Bhagwan Dass Arora Vs. First Addl. Distt. Judge, Rampur [1983] INSC 85 (25 July 1983)
11.
Assistant Collector Ofcustoms (Preventive) Bombay Vs. Babu Miya Sheikh Imam & Ors [1983] INSC 86 (28 July 1983)
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