JANUARY    1983
1.	Assistant Collector of Central Excise, Calicut Vs. V.P. Sayed Mohammed [1983] INSC 1 (12 January 1983)
2.	State of Assam Vs. Mafizuddin Ahmed [1983] INSC 2 (14 January 1983)
3.	Munshi Ram Vs. Narsi Ram & ANR [1983] INSC 3 (14 January 1983)
4.	Pritam Dass Mahant Vs. Shiromani Gurudwara Prabandhak Committee [1983] INSC 4 (16 January 1983)
5.	Haji Siddik Haji Umar & Ors Vs. Union of India [1983] INSC 5 (18 January 1983)
6.	Sanjit Roy Vs. State of Rajasthan [1983] INSC 6 (20 January 1983)
7.	State of Gujarat & ANR Vs. Raman Lal Keshav Lal Soni & Ors [1983] INSC 7 (27 January 1983)
8.	State of Gujarat & Ors Vs. Raman Lal Keshav Lal & Ors [1983] INSC 8 (27 January 1983)
9.	Patel Iswaerbhai Prahldbhai Vs. Taluka Development Officer & Ors [1983] INSC 9 (28 January 1983)