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FEBRUARY 1983
1.
Babu Ram & Ors Vs. State of Uttar Pradesh [1983] INSC 10 (1 February 1983)
2.
Sheela Barse Vs. State of Maharashtra [1983] INSC 11 (15 February 1983)
3.
T.V. Vatheeswaran Vs. State of Tamil Nadu [1983] INSC 12 (16 February 1983)
4.
Deputy Commissioner of Sales Tax (Law) Vs. Motor Industries Co. [1983] INSC 13 (18 February 1983)
5.
Ashok Service Centre & ANR Vs. State of Orissa [1983] INSC 14 (18 February 1983)
6.
State of Kerala Vs. Jay Engineering Works Ltd. [1983] INSC 15 (18 February 1983)
7.
State of Madhya Pradesh Vs. Ramashankar Raghuvanshi & ANR [1983] INSC 16 (21 February 1983)
8.
V.S. Murty & Ors Vs. The Deputy Chief Accounts Officer & Ors [1983] INSC 17 (22 February 1983)
9.
Rameshwar Prasad Vs. State of Uttar Pradesh & Ors [1983] INSC 18 (24 February 1983)
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