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DECEMBER 1983
1.
S. Anbalagan Vs. B. Devarajan & Ors [1983] INSC 191 (5 December 1983)
2.
Chhedi Ram Vs. Jhilmit Ram & Ors [1983] INSC 192 (5 December 1983)
3.
Gamon India Limited Vs. Niranjan Dass [1983] INSC 193 (5 December 1983)
4.
Smt. Sarabati Devi & ANR Vs. Smt. Usha Devi [1983] INSC 194 (6 December 1983)
5.
Abhijit Sen & Ors Vs. State of U.P. & Ors [1983] INSC 195 (6 December 1983)
6.
Mrs. Winifred Ross & ANR Vs. Mrs. Ivy Fonseca & Ors [1983] INSC 196 (7 December 1983)
7.
Inder Mal Jain & ANR Vs. Union of India & Ors [1983] INSC 197 (8 December 1983)
8.
Chand Kumar Kapur Vs. Chief Settlement Commissioner Punjab & Ors [1983] INSC 198 (12 December 1983)
9.
Charan Lal Sahu & Ors Vs. Giani Zail Singh & ANR [1983] INSC 199 (13 December 1983)
10.
Shayam Babu Vs. District Judge, Moradabad & Ors [1983] INSC 200 (14 December 1983)
11.
Juggi Lal Kamlapat Bankers & ANR Vs. Wealth Tax Officer. Special Circle C-Ward, Kanpur & Ors [1983] INSC 201 (15 December 1983)
12.
Hindustan Aeronautics Ltd. Vs. The State of Orissa [1983] INSC 202 (16 December 1983)
13.
Hindustan Aeronautics Limited Vs. State of Karnataka [1983] INSC 203 (16 December 1983)
14.
P.K. Ramachandra Iyer & Ors Vs. Union of India & Ors [1983] INSC 204 (16 December 1983)
15.
Kailash Sonkar Vs. Smt. Maya Devi [1983] INSC 205 (16 December 1983)
16.
Bandhua Mukti Morcha Vs. Union of India & Ors [1983] INSC 206 (16 December 1983)
17.
State of Punjab Vs. Jagdev Singh Talwandi [1983] INSC 207 (16 December 1983)
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