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AUGUST    1983

1. Rudul Sah Vs. State of Bihar & ANR [1983] INSC 87 (1 August 1983)
2. Mrs. Aruna Basu Mullick Vs. Mrs. Dorothea Mitra [1983] INSC 88 (2 August 1983)
3. Mange Ram Vs. Brij Mohan & Ors [1983] INSC 89 (3 August 1983)
4. Prem Nath Raina & Ors Vs. State of Jammu And Kashmir & Ors [1983] INSC 90 (4 August 1983)
5. B. Venkata Reddy & Ors Vs. State of Andhra Pradesh & Ors [1983] INSC 91 (8 August 1983)
6. Ved Gupta Vs. Apsara Theatres [1983] INSC 92 (11 August 1983)
7. B. A. Jayaram & Ors Vs. Union of India & Ors [1983] INSC 93 (12 August 1983)
8. Kamaluddin Ansari & Co. Vs. Union of India [1983] INSC 94 (12 August 1983)
9. Virbhan Singh & ANR Vs. State of U.P [1983] INSC 95 (12 August 1983)
10. S.K. Bhatia & Ors Vs. State of U.P. & Ors [1983] INSC 96 (12 August 1983)
11. Special Reference No. 1 of 1983 [1983] INSC 97 (17 August 1983)
12. Smt. P. Grover Vs. State of Haryana & ANR [1983] INSC 98 (18 August 1983)
13. Shivaji Narayan Bachhav Vs. State of Maharashtra [1983] INSC 99 (18 August 1983)
14. Swaroop Vegetable Products Industries Etc, Vs. State of U. P. & Ors [1983] INSC 100 (19 August 1983)
15. Ravindra Ishwardas Sethna & ANR Vs. Official Liquidator, High Court, Bombay & ANR [1983] INSC 101 (19 August 1983)
16. Welcome Hotel & Ors Vs. State of Andhra Pradesh & Ors [1983] INSC 102 (22 August 1983)
17. Begulla Bapi Raju Vs. State of Andhra Pradesh [1983] INSC 103 (23 August 1983)
18. Ram Narayan Agarwal Etc Vs. State of Uttar Pradesh & Ors [1983] INSC 104 (23 August 1983)
19. Sadhu Ram Vs. Delhi Transport Corporation [1983] INSC 105 (25 August 1983)
20. Asharam M. Jain Vs. A. T. Gupta & Ors [1983] INSC 106 (25 August 1983)
21. Transport Commissioner, Andhra Pradesh Vs. Sardar Ali, Bus Owner [1983] INSC 107 (26 August 1983)
22. Dr. Vs. K. Saxena Vs. State of Uttar Pradesh And Vice Versa [1983] INSC 108 (29 August 1983)
23. S. Kannan & Ors Vs. Secretary, Karnataka Stateroad Transport Authority [1983] INSC 109 (29 August 1983)
24. L. V. Jadhav Vs. Shankarrao Abasaheb Pawar & Ors [1983] INSC 110 (30 August 1983)




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