APRIL    1983
1.	The Municipal Corporation of The City of Ahmedabad Vs. Ben Hiraben Manilal [1983] INSC 34 (5 April 1983)
2.	Binoy Kumar Chatterjee Vs. M/S Jugantar Ltd. & Ors [1983] INSC 35 (6 April 1983)
3.	State of Punjab Vs. Devinder Kumar & Ors [1983] INSC 36 (7 April 1983)
4.	Mithu Vs. State of Punjab [1983] INSC 37 (7 April 1983)
5.	Balram & Ors Vs. The Iiird Additional District. Judge & ANR [1983] INSC 38 (12 April 1983)
6.	Dr. S.S. Khanna Vs. Chief Secretary, Patna & Ors [1983] INSC 39 (12 April 1983)
7.	Titaghur Paper Mills Co. Ltd. Vs. State of Orissa [1983] INSC 40 (13 April 1983)
8.	Hira Lal Vs. District Judge, Ghaziabad & Ors [1983] INSC 41 (13 April 1983)
9.	H.M.M. Limited Vs. Director of Entry Tax, West Bengal & Ors [1983] INSC 42 (15 April 1983)
10.	Manohar Nath Kaul Vs. State of Jammu & Kashmir [1983] INSC 43 (19 April 1983)
11.	Naib Singh Vs. State of Punjab & Ors [1983] INSC 44 (19 April 1983)
12.	State of Bihar Vs. Radha Krishna Singh & Ors [1983] INSC 45 (20 April 1983)
13.	Punjab Engineering College Vs. Sanjay Gulati & Ors [1983] INSC 46 (20 April 1983)
14.	Devaki Nandan Prasad Vs. State of Bihar & Ors [1983] INSC 47 (22 April 1983)
15.	Ranjan Dwivedi Vs. Union of India [1983] INSC 48 (26 April 1983)
16.	Dr. Ramji Dwivedi Vs. State of U. P. & Ors [1983] INSC 49 (26 April 1983)
17.	A.Janardhana Vs. Union of India & Ors [1983] INSC 50 (26 April 1983)
18.	Azad Singh & Ors Vs. Barkat Ullah Khan & Ors [1983] INSC 51 (26 April 1983)
19.	M.G.Brothers Lorry Service Vs. Prasad Textiles [1983] INSC 52 (28 April 1983)
20.	Malwa Bus Service (P) Ltd. Vs. State of Punjab & Ors [1983] INSC 53 (28 April 1983)
21.	Municipal Corporation of Delhi & Ors Vs. Mohd. Yasin [1983] INSC 54 (28 April 1983)
22.	Patel Sureshbhai Jashbhai Vs. Patel Satabhai Mathurbhai [1983] INSC 55 (28 April 1983)
23.	Dr. Vijay Kumar Kathuria & ANR Vs. State of Haryana & Ors [1983] INSC 56 (29 April 1983)