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OCTOBER 1982
1.
State of Andhra Pradesh Vs. S.R. Rangadamappa [1982] INSC 68 (1 October 1982)
2.
Precision Steel and Engineering Works and Anoteer Vs. Prem Deva Niranjan Deva Tayal [1982] INSC 69 (7 October 1982)
3.
Maharashtra State Electricity Board, Bombay Vs. Official Liquidator, High Court, Ernakulam, ANR [1982] INSC 70 (13 October 1982)
4.
Ibrahim Ahmad Batti Vs. State of Gujarat & Ors [1982] INSC 71 (13 October 1982)
5.
Kishan Chand Mangal Vs. State of Rajasthan [1982] INSC 72 (14 October 1982)
6.
M.M. Gupta & Ors Vs. State of Jammu & Kashmir & Ors [1982] INSC 73 (15 October 1982)
7.
Biru Mahato Vs. District Magistrate, Dhanbad [1982] INSC 74 (15 October 1982)
8.
Merugu Satyanarayana Vs. State of Andhra Pradesh & Ors [1982] INSC 75 (18 October 1982)
9.
Devi Lal Mahto Vs. State of Bihar & ANR [1982] INSC 76 (18 October 1982)
10.
Rama Kant Misra Vs. State of U.P. & Ors [1982] INSC 77 (21 October 1982)
11.
State of Maharashtra Vs. Narayan Shamrao Puranik & Ors [1982] INSC 78 (25 October 1982)
12.
Shradha Devi Vs. Krishna Chandra Pant & Ors [1982] INSC 79 (26 October 1982)
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