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MAY 1982
1.
Union of India Vs. Gurnam Singh [1982] INSC 49 (3 May 1982)
2.
Ashok Kumar Vs. Delhi Administration & Ors [1982] INSC 50 (5 May 1982)
3.
Trade Links Ltd., New Delhi & ANR Vs. State of Uttar Pradesh & ANR [1982] INSC 51 (7 May 1982)
4.
Sardar Govindrao & Ors Vs. State of Madhya Pradesh & Ors [1982] INSC 52 (7 May 1982)
5.
T.N. Saxena & Ors Vs. State of U.P. & Ors [1982] INSC 53 (7 May 1982)
6.
Phillippa Anne Duke Vs. The State of Tamil Nadu & Ors [1982] INSC 54 (21 May 1982)
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