MARCH    1982
1.	State of Bihar Vs. Dr. Yogendra Singh Col. (Retd.) And Other [1982] INSC 27 (1 March 1982)
2.	Nagesh Bisto Desai Vs. Khando Tirmal Desai [1982] INSC 28 (2 March 1982)
3.	Sukhnandan Saran Dinesh Kumar & ANR Vs. Union of India & ANR [1982] INSC 29 (3 March 1982)
4.	Ram Karan & Ors Vs. State of Uttar Pradesh [1982] INSC 30 (4 March 1982)
5.	Om Prakash Gupta Vs. Dig Vijendrapal Gupta [1982] INSC 31 (5 March 1982)
6.	State of Andhra Pradesh Vs. Mohd Ashrafuddin [1982] INSC 32 (5 March 1982)
7.	Thakur Narain Singh Vs. State of Rajasthan [1982] INSC 33 (5 March 1982)
8.	Wing Commander J. Kumar Vs. Union of India & Ors [1982] INSC 34 (5 March 1982)
9.	Dr. B.L. Asawa Vs. State of Rajasthan & Ors [1982] INSC 35 (5 March 1982)
10.	V.T. Khanzode & Ors Vs. Reserve Bank of India & ANR [1982] INSC 36 (5 March 1982)
11.	P.P. Entterprises Vs. Union of India & Ors [1982] INSC 37 (16 March 1982)
12.	Government of Andhra Pradesh Vs. Thummala Krishna Rao & ANR [1982] INSC 38 (16 March 1982)
13.	Vijay Kumar Vs. State of J & K & Ors [1982] INSC 39 (17 March 1982)
14.	Bhopal Sugar Industries Ltd. Vs. State of M.P. & Ors [1982] INSC 40 (23 March 1982)
15.	Anil Yadav & Ors Vs. State of Bihar & ANR [1982] INSC 41 (23 March 1982)
16.	Devji Vallabhbhai Tandel Vs. The Administrator of Goa, Daman & Diu & ANR [1982] INSC 42 (29 March 1982)