JULY    1982
1.	S.L. Ahmed & Ors Vs. Union of India & Ors [1982] INSC 55 (26 July 1982)
2.	State of Maharashtra Vs. Ramdas Shrinivas Nayak & ANR [1982] INSC 56 (28 July 1982)
3.	Smt. Bimla Dewan Vs. Lieutenant Governor of Delhi [1982] INSC 57 (30 July 1982)
4.	Reynold Rajamani & ANR Vs. Union of India & ANR [1982] INSC 58 (30 July 1982)
5.	Agencia Commercial Internationalltd. & Ors Vs. Custodian of The Branches of Banconacional Ultramarino [1982] INSC 59 (30 July 1982)