JANUARY    1982
1.	Kalloomal Tapeswari Prasad (HUF), Kanpur Vs. The C. I. T., Kanpur [1982] INSC 1 (12 January 1982)
2.	Commissioner of Income Tax, Delhi Vs. Delhi Safe Deposit Co. Ltd. [1982] INSC 2 (12 January 1982)
3.	Ex-Capt. Ashok Kumar Sawhney Vs. Union of India & Ors [1982] INSC 3 (13 January 1982)
4.	Smt. Anand Kaur Vs. Pritam Lal [1982] INSC 4 (14 January 1982)
5.	Munna & Ors Vs. State of U.P. & Ors [1982] INSC 5 (19 January 1982)
6.	Kuljit Singh Alias Ranga Vs. Lt. Governor of Delhi & Ors [1982] INSC 6 (20 January 1982)
7.	Lingo Sulphate Corporation of India Ltd. & Ors Vs. U.P. State Sugar Corporation Ltd., Bijnor & Ors [1982] INSC 7 (27 January 1982)
8.	Champalal Poonjaji Shah Vs. State of Maharashtra [1982] INSC 8 (27 January 1982)
9.	D. Ramaswami Vs. State of Tamil Nadu [1982] INSC 9 (28 January 1982)
10.	Babu Lal Vs. Hazari Lal Klshori Lal & Ors [1982] INSC 10 (29 January 1982)
11.	State of Madhya Pradesh Vs. Dewadas & Ors [1982] INSC 11 (29 January 1982)