FEBRUARY    1982
1.	Babu Singh Chauhan Vs. Rajkumari Jain & Ors [1982] INSC 12 (1 February 1982)
2.	State of West Bengal & Ors Vs. Swapan Kumar Guha & Ors [1982] INSC 13 (2 February 1982)
3.	Amitabh Shrivastava Vs. State of Madhya Pradesh & Ors [1982] INSC 14 (4 February 1982)
4.	Sat Pal Gupta & ANR Vs. State of Haryana & ANR [1982] INSC 15 (5 February 1982)
5.	Smt. Kalloo & Ors Vs. Dhakadevi & Ors [1982] INSC 16 (9 February 1982)
6.	Bhikoba Shankar Dhumal & Ors Vs. Mohan Lal Punchand Tathed & Ors [1982] INSC 17 (11 February 1982)
7.	Ram Pyare Chaudhary & ANR Vs. State of Uttar Pradesh & Ors [1982] INSC 18 (11 February 1982)
8.	Harbans Singh Vs. State of U.P. & Ors [1982] INSC 19 (12 February 1982)
9.	L. Robert D'souza Vs. The Executive Engineer Southern Railway & ANR [1982] INSC 20 (16 February 1982)
10.	Padma Srinivasan Vs. Premier Insurance Co. Ltd. [1982] INSC 21 (16 February 1982)
11.	Parashram Thakur Dass & Ors Vs. Ram Chand S/O Shri Radhumal & Ors [1982] INSC 22 (17 February 1982)
12.	Mohanlal Gangaram Gehani Vs. State of Maharastra [1982] INSC 23 (17 February 1982)
13.	Randhir Singh Vs. Union of India & Ors [1982] INSC 24 (22 February 1982)
14.	Municipal Council Damoh Vs. Vraj Lal Manilal & Co. & Ors [1982] INSC 25 (23 February 1982)
15.	Jyoti Basu & Ors Vs. Debi Ghosal & Ors [1982] INSC 26 (26 February 1982)