DECEMBER    1982
1.	Municipal Corporation of Delhi Vs. Purshotam Dass Jhunjunwala & Ors [1982] INSC 89 (1 December 1982)
2.	Municipal Corporation of Delhi Vs. Ram Kishan Rohtagi & Ors [1982] INSC 90 (1 December 1982)
3.	Khemchand Shankar Choudhary& ANR Vs. Vishnu Hari Patil & Ors [1982] INSC 91 (3 December 1982)
4.	T. Barai Vs. Henry A.H Hoe & ANR [1982] INSC 92 (7 December 1982)
5.	Sanjeev Coke Manufacturing Company Vs. Bharat Coking Coal Ltd. & ANR [1982] INSC 93 (10 December 1982)
6.	National Textile Workers' Union Vs. P.R. Ramkrishnan & Ors [1982] INSC 94 (10 December 1982)
7.	Ajoomal Lilaram & ANR Vs. Union of India & Ors [1982] INSC 95 (13 December 1982)
8.	Food Inspector, Municipal Corporation,Baroda Vs. Madanlal Ramlal Sharma & ANR [1982] INSC 96 (14 December 1982)
9.	Maqsoodan & Ors Vs. State of Uttar Pradesh [1982] INSC 97 (15 December 1982)
10.	Dr. Asim Kumar Bose Vs. Union of India & Ors [1982] INSC 98 (15 December 1982)
11.	British India Corporation Ltd. Vs. Market Committee, Dhariwal & ANR [1982] INSC 99 (16 December 1982)
12.	Sheonandan Paswan Vs. State of Bihar & Ors [1982] INSC 100 (16 December 1982)
13.	State of Rajasthan Vs. Sukhpal Singh & Ors [1982] INSC 101 (16 December 1982)
14.	The Official Liquidator Vs. Parthasarathi Sinha & Ors [1982] INSC 102 (17 December 1982)
15.	D.S. Nakara & Ors Vs. Union of India [1982] INSC 103 (17 December 1982)