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AUGUST 1982
1.
Thrity Hoshie Dolikuka Vs. Hoshiam Shavaksha Dolikuka B [1982] INSC 60 (4 August 1982)
2.
Food Corporation of India & ANR Vs. Yadav Engineer & Contractor [1982] INSC 61 (6 August 1982)
3.
Bachan Singh Vs. State of Punjab [1982] INSC 62 (16 August 1982)
4.
Dhananjoy Das Vs. District Magistrate & ANR [1982] INSC 63 (16 August 1982)
5.
Rani Choudhury Vs. Lt. Col. Suraj Jit Choudhury [1982] INSC 64 (24 August 1982)
6.
Lt. Col. Prithi Pal Singh Bedi Vs. Union of India & Ors [1982] INSC 65 (25 August 1982)
7.
Kartar Singh & Ors Vs. State of Haryana Through Inspector General of Prison, Chan [1982] INSC 66 (26 August 1982)
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