SERPTEMBER    1981
1.	State of Assam & Ors Vs. Banshidhar Shewbhagwan & Co. [1981] INSC 153 (1 September 1981)
2.	State of Gujarat Vs. Sayed Mohd. Baquir El Edross [1981] INSC 154 (1 September 1981)
3.	Southern Pharmaceuticals & Chemicals Trichur & Ors Vs. State of Kerala & Ors [1981] INSC 155 (1 September 1981)
4.	Associated Cement Co. Ltd. Vs. Commercial Tax Officer, Kota & Ors [1981] INSC 156 (2 September 1981)
5.	Ahura Chemical Products Pvt. Ltd. Vs. Union of India [1981] INSC 157 (3 September 1981)
6.	Smt. Rukhamanbai Vs. Shivram & Ors [1981] INSC 158 (3 September 1981)
7.	Math Sauna & Ors Vs. Kedar Nath @ Uma Shankar & Ors [1981] INSC 159 (4 September 1981)
8.	K.P. Varghese Vs. The Income Tax Officer, Ernakulam, & ANR [1981] INSC 160 (4 September 1981)
9.	Raghbir Vs. State of Haryana [1981] INSC 161 (8 September 1981)
10.	State of Maharashtra & ANR Vs. Chandrakant Anant Kulkarni & Ors [1981] INSC 162 (8 September 1981)
11.	Sirajmohmedkhan Janmohamadkhan Vs. Hafizunnisa Yasinkhan & ANR [1981] INSC 163 (14 September 1981)
12.	Nand Lal Bajaj Vs. The State of Punjab & ANR [1981] INSC 164 (15 September 1981)
13.	Ludhichem Agencies Vs. Ahmed R.V. Peer Mohamed & ANR [1981] INSC 165 (15 September 1981)
14.	Swastik Rubber Products Ltd. Vs. Municipal Corporation of The City of Poona & ANR [1981] INSC 166 (16 September 1981)
15.	State of Gujarat Vs. Adam Kasam Bhaya [1981] INSC 167 (18 September 1981)
16.	S. Gopa Kumar Vs. State of Kerala & Kerala Public Service Commission [1981] INSC 168 (21 September 1981)
17.	State of M.P. & ANR Vs. Kumari Nivedita Jain & Ors [1981] INSC 169 (22 September 1981)
18.	Madhya Pradesh Ration Vikreta Sanghsociety & Ors Vs. State of Madhya Pradesh & ANR [1981] INSC 170 (22 September 1981)
19.	Vazir Sultan Tobacco Co. Ltd. Vs. Commlssioner of Income-Tax Andhra Pradesh, Hyderabad [1981] INSC 171 (25 September 1981)
20.	Dr. Rahamatullah Vs. State of Blhar & ANR [1981] INSC 172 (28 September 1981)
21.	Motor Owners Insurance Co. Ltd. Vs. Jadavji Keshavji Modi & Ors [1981] INSC 173 (29 September 1981)
22.	Guru Nanak Foundation Vs. Rattan Singh & Sons [1981] INSC 174 (29 September 1981)