OCTOBER    1981
1.	Syed Israr Masood, Forest Contractor, Ret Ghat, Bhopal Vs. State of Madhya Pradesh [1981] INSC 175 (1 October 1981)
2.	Sayed Mohomed Baquir El-Edroos Vs. State of Gujarat [1981] INSC 176 (1 October 1981)
3.	Gurdayal Singh Fiji Vs. The State of Punjab & Ors [1981] INSC 177 (14 October 1981)
4.	K. C. Kapoor Vs. Radhika Devi & Ors [1981] INSC 178 (15 October 1981)
5.	Dlvisional Personnel Officer, Western Railway, Kota Vs. Sundar Dass [1981] INSC 179 (16 October 1981)
6.	Tata Engineering & Locomotive Co. Ltd. Vs. Their Workmen [1981] INSC 180 (16 October 1981)
7.	Jeewanti Pandey Vs. Kishan Chandra Pandey [1981] INSC 181 (20 October 1981)
8.	R.K. Garg Vs. Union of India & Ors [1981] INSC 182 (20 October 1981)
9.	Rattan Singh Vs. State of Punjab & Ors [1981] INSC 183 (22 October 1981)
10.	State of Gujarat Vs. Ismail Juma & Ors [1981] INSC 184 (23 October 1981)
11.	Pandurang Jivaji Vs. Ramchandra Gangadhar Ashtekar & Ors [1981] INSC 185 (29 October 1981)
12.	Hemlata Kantilal Shah Vs. State of Maharashtra & Ors [1981] INSC 186 (30 October 1981)