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NOVEMBER 1981
1.
Dr. S.P. Kapoor Vs. State of Himachal Pradesh & Ors [1981] INSC 187 (2 November 1981)
2.
Gulam Abbas & Ors Vs. State of U.P. & Ors [1981] INSC 188 (3 November 1981)
3.
Bishambhar Dayal Chandra Mohan & Ors Vs. State of Uttar Pradesh & Ors [1981] INSC 189 (5 November 1981)
4.
Gangabai Vs. Chhabubai [1981] INSC 190 (6 November 1981)
5.
Prabha Dutt Vs. Union of India & Ors [1981] INSC 191 (7 November 1981)
6.
Indu Bala Bose & Ors Vs. Manindra Chandra Bose & ANR [1981] INSC 192 (18 November 1981)
7.
Idandas Vs. Anant Ramchandra Phadke [1981] INSC 193 (20 November 1981)
8.
Western Coalfields Ltd. Vs. Special Area Development Authority, Korba & ANR [1981] INSC 194 (26 November 1981)
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