MAY    1981
1.	Sewakram Sobhani Vs. R.K. Karanjia, Chief Editor, Weekly Blitz & Ors [1981] INSC 104 (1 May 1981)
2.	Gokul Parashram Patil Vs. State of Maharashtra [1981] INSC 105 (4 May 1981)
3.	Mst. L.M.S. Ummu Saleema Vs. B.B. Gujaral & ANR [1981] INSC 106 (4 May 1981)
4.	Divisional Forest Officer Vs. Bishwanath Tea Co. Ltd. [1981] INSC 107 (5 May 1981)
5.	State of Maharashtra Vs. Wasudeo Ramchandra Kaidalwar [1981] INSC 108 (6 May 1981)
6.	Jagrup Singh Vs. State of Haryana [1981] INSC 109 (7 May 1981)
7.	State of Karnataka Vs. Krishna Bhima Walvakar & ANR [1981] INSC 110 (7 May 1981)
8.	Needle Industries (India) Ltd., & Ors Vs. Needle Industries Newey (India) Holding Ltd. & Ors [1981] INSC 111 (7 May 1981)
9.	State of Punjab & Ors Vs. Ajudhia Nath & ANR [1981] INSC 112 (7 May 1981)
10.	S.S. Moghe & Ors Vs. Union of India & Ors [1981] INSC 113 (8 May 1981)
11.	S.S. Dhanoa Vs. Municipal Corporation, Delhi & Ors [1981] INSC 114 (8 May 1981)
12.	Jamnaprasad Kanhaiyalal Vs. Commissioner of Income-Tax, M.P., Bhopal [1981] INSC 115 (8 May 1981)