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MARCH    1981

1. Capt. Randhir Singh Dhull Vs. S. D. Bhambri & Ors [1981] INSC 51 (2 March 1981)
2. General Govt. Servants Co-Operative Housing Society Ltd. Vs. Wahab Uddin & Ors [1981] INSC 52 (2 March 1981)
3. Mohammad Usman Mohammad Hussain Maniyar & ANR Vs. State of Maharashtra [1981] INSC 53 (3 March 1981)
4. P. C. Wadhwa Vs. State of Haryana & Ors [1981] INSC 54 (5 March 1981)
5. Shiv Prasad Bhatnagar Vs. State of Madhya Pradesh & ANR [1981] INSC 55 (5 March 1981)
6. Smt. Khatoon Begum Vs. Union of India & Ors [1981] INSC 56 (9 March 1981)
7. Laxmi Khandsari Vs. State of U.P. & Ors [1981] INSC 57 (9 March 1981)
8. Ram Manorath Vs. State of U.P [1981] INSC 58 (10 March 1981)
9. Dev Raj Dogra & Ors Vs. Gyan Chand Jain & Ors [1981] INSC 59 (10 March 1981)
10. Commodore Commanding, Southern Naval Area, Cochin Vs. V.K. Rajan [1981] INSC 60 (10 March 1981)
11. Khatri & Ors Vs. State of Bihar & Ors [1981] INSC 61 (10 March 1981)
12. Aeltemesh Rein Vs. Chandulal Chandrakar & Ors [1981] INSC 62 (10 March 1981)
13. State of Karnataka Vs. Pratap Chand & Ors [1981] INSC 63 (11 March 1981)
14. Ahmedabad Manufacturing & Calico Printing Co. Ltd. Vs. Workmen & ANR [1981] INSC 64 (12 March 1981)
15. State of Rajasthan Vs. Smt. Manbhar [1981] INSC 65 (12 March 1981)
16. Surjeet Singh & ANR Vs. Union of India & Ors [1981] INSC 66 (12 March 1981)
17. Vishundas Hundumal, Vs. State of Madhya Pradesh & Ors [1981] INSC 67 (13 March 1981)
18. Guda Vijayalakshmi Vs. Guda Ramchandra Sekhara Sastry [1981] INSC 68 (13 March 1981)
19. Gayasi Vs. State of U.P [1981] INSC 69 (17 March 1981)
20. Suresh Vs. State of U.P [1981] INSC 70 (17 March 1981)
21. Ku. Sonia Bhatia Vs. State of U.P. & Ors [1981] INSC 71 (17 March 1981)
22. Harish Pahwa Vs. State of Uttar Pradesh & Ors [1981] INSC 72 (18 March 1981)
23. Muniappan Vs. State of Tamil Nadu [1981] INSC 73 (18 March 1981)
24. Bhudeo Mandal & Ors Vs. State of Bihar [1981] INSC 74 (24 March 1981)
25. Dagadu Vs. State of Maharashtra [1981] INSC 75 (24 March 1981)
26. State of Karnataka Vs. B. Raghurama Shetty [1981] INSC 76 (24 March 1981)
27. Indo International Industries Vs. Commissioner of Sales Tax, Uttar Pradesh [1981] INSC 77 (25 March 1981)
28. United Commercial Bank Vs. Bank of India & Ors [1981] INSC 78 (26 March 1981)
29. Sant Singh Nalwa & ANR Vs. The Financial Commissioner, Haryana & Ors [1981] INSC 79 (30 March 1981)




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