JULY    1981
1.	Firm Ramdeo Onkarmal & ANR Vs. State of U.P. & ANR [1981] INSC 116 (21 July 1981)
2.	Beharilal Ramcharan Vs. Income-Tax Officer, Special Circle 'B' Ward, Kanpur & ANR [1981] INSC 117 (21 July 1981)
3.	South India Viscose Ltd. Vs. State of Tamil Nadu [1981] INSC 118 (22 July 1981)
4.	F.R. Jesuratnam Vs. Union of India & Ors [1981] INSC 119 (22 July 1981)
5.	Brooke Bond India Ltd. Vs. The Workmen [1981] INSC 120 (22 July 1981)
6.	Firestone Tyre And Rubber Company of India Private Limited Vs. The Workmen [1981] INSC 121 (22 July 1981)
7.	Syed Asadullah Kazmi Vs. The Addl. District Judge, Allahabad & Ors [1981] INSC 122 (23 July 1981)
8.	K. Jagannadha Rao Vs. State of Andhra Pradesh & Ors [1981] INSC 123 (23 July 1981)
9.	Assessing Authority-Cum-Excise & Taxation Officer, Gurgaon Vs. M/S. East India Cotton Mfg. Co. Ltd. Faridabad [1981] INSC 124 (23 July 1981)
10.	Santoshi Tel Utpadak Kendra Vs. Deputy Commissioner of Sales Tax [1981] INSC 125 (24 July 1981)
11.	Prakash Amichand Shah Vs. State of Gujarat [1981] INSC 126 (24 July 1981)
12.	Bimal Chand Jain Vs. Sri Gopal Agarwal [1981] INSC 127 (27 July 1981)
13.	Reserve Bank of India, Bombay Vs. C.T. Dighe & Ors [1981] INSC 128 (27 July 1981)
14.	Annapurna Biscuit Manufacturing Co., Kanpur Vs. Commissioner of Sales Tax, U.P., Lucknow [1981] INSC 129 (28 July 1981)
15.	Kavita W/O Sunder Shankardas Devidasani Vs. State of Maharashtra & Ors [1981] INSC 130 (28 July 1981)
16.	Hindustan Aluminium Corporation Ltd. Vs. State of Uttar Pradesh & ANR [1981] INSC 131 (28 July 1981)
17.	Bhaichand Ratanshi Vs. Laxmishanker Tribhoyan [1981] INSC 132 (29 July 1981)
18.	B.R. Ramabhadriah Vs. Secretary, Food & Agriculture Department Andhra Pradesh &Or [1981] INSC 133 (30 July 1981)
19.	Workmen of Metro Theatre Ltd., Bombay Vs. Metro Theatre Ltd., Bombay [1981] INSC 134 (31 July 1981)