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JANUARY    1981

1. Kamla Kanahiyalal Khushalani Vs. State of Mahararashtra & ANR [1981] INSC 1 (6 January 1981)
2. Rama Nand & Ors Vs. State of Himachal Pradesh [1981] INSC 2 (6 January 1981)
3. New Bihar Biri Leaves Co. & Ors Vs. State of Bihar & Ors [1981] INSC 3 (6 January 1981)
4. Natraj Studios (P) Ltd. Vs. Navrang Studios & ANR [1981] INSC 4 (7 January 1981)
5. State of Gujarat Vs. Chamanlal Manjibhai Soni [1981] INSC 5 (8 January 1981)
6. P. Kasilingam Vs. P.S.G. College of Technology [1981] INSC 6 (8 January 1981)
7. Smt. Sooraj Devi Vs. Pyare Lal & ANR [1981] INSC 7 (8 January 1981)
8. Ajitsingh Thakursingh & ANR Vs. State of Gujarat [1981] INSC 8 (9 January 1981)
9. Ashok Kumar & Ors Vs. Additional District Judge, Nainital & Ors [1981] INSC 9 (9 January 1981)
10. S. A. Sundararajan Vs. A. P. Vs. Rajendran [1981] INSC 10 (13 January 1981)
11. Swadeshi Cotton Mills Vs. Union of India [1981] INSC 11 (13 January 1981)
12. Francis Coralie Mullin Vs. The Administrator, Union Territory of Delhi & Ors [1981] INSC 12 (13 January 1981)
13. Rajasthan Pharmaceutical Laboratory, Bangalore and Twoother Vs. State of Karnataka [1981] INSC 13 (14 January 1981)
14. Superintendent & Remembrancer of Legal Affairs, West Bengal Vs. Satyen Bhowmick & Ors [1981] INSC 14 (15 January 1981)
15. Vidya Charan Shukla Vs. Purshottam Lal Kaushik [1981] INSC 15 (15 January 1981)
16. State of Punjab Vs. Wasson Singh & Ors [1981] INSC 16 (15 January 1981)
17. K. Janardhan Pillai & ANR Vs. Union of India & Ors [1981] INSC 17 (23 January 1981)
18. State of Karnataka Vs. Hemareddy Alias Vemareddy & ANR [1981] INSC 18 (27 January 1981)
19. State of Punjab & Ors Vs. Raja Ram & Ors [1981] INSC 19 (29 January 1981)
20. State of Maharashtra Vs. Kapur Chand Kesarimal Jain [1981] INSC 20 (30 January 1981)
21. Rainbow Steels Ltd. & ANR Vs. Commissioner of Sales Tax, Uttar Pradesh & ANR [1981] INSC 21 (30 January 1981)
22. Kirit Kumar Chaman Lal Kundaliya Vs. State of Gujarat & Ors [1981] INSC 22 (30 January 1981)




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