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February 1981
1.
Managing Director, Chalthan Vibhag Sahakarikhand Udyog, Cha Vs. Government Labour Officer & Ors [1981] INSC 23 (4 February 1981)
2.
Chhanganlal Mansukhlal & ANR Vs. K. K. Bhatt & ANR [1981] INSC 24 (5 February 1981)
3.
State of Tamil Nadu Vs. Hind Stone [1981] INSC 25 (5 February 1981)
4.
Kshitish Chandra Bose Vs. Commissioner of Ranchi [1981] INSC 26 (6 February 1981)
5.
Union of India & Ors Vs. M. B. Patnaik & Ors [1981] INSC 27 (11 February 1981)
6.
Bhagwan Dass Jain Vs. Union of India [1981] INSC 28 (11 February 1981)
7.
Lalappa Lingappa & Ors Vs. Laxmi Vishnu Textile Mills Ltd., Sholapur [1981] INSC 29 (11 February 1981)
8.
Akhilesh Prasad Vs. Union Territory of Mizoram [1981] INSC 30 (11 February 1981)
9.
Dr. C. Girijambal Vs. Govt. of Andhra Pradesh [1981] INSC 31 (11 February 1981)
10.
Dudh Nath Pandey Vs. The State of U.P [1981] INSC 32 (11 February 1981)
11.
Radhakanta Deb & ANR Vs. Commissioner of Hindu Religious Endowments, Orissa [1981] INSC 33 (13 February 1981)
12.
Om Prakash Sud Vs. State of J & K & Ors [1981] INSC 34 (16 February 1981)
13.
Rameshchandra Kachardas Porwal & Ors Vs. State of Maharashtra & Ors [1981] INSC 35 (17 February 1981)
14.
Union of India & Ors Vs. R. C. Jain & Ors [1981] INSC 36 (17 February 1981)
15.
State of Assam Vs. Jitendra Kumar Senapati & Ors [1981] INSC 37 (17 February 1981)
16.
Chief Secretary To Government of Andhra Pradesh & ANR Vs. V.J. Cornelius [1981] INSC 38 (18 February 1981)
17.
Mst. Zohara Khatoon Vs. Mohd. Ibrahim [1981] INSC 39 (18 February 1981)
18.
Man Mohan Tuli Vs. Municipal Corporation of Delhi & Ors [1981] INSC 40 (18 February 1981)
19.
Express Newspapers Ltd. Vs. The State of Madras [1981] INSC 41 (19 February 1981)
20.
Commissioner of Income Tax, Bangalore Vs. B. C. Srinivasa Setty [1981] INSC 42 (19 February 1981)
21.
State of Punjab Vs. Charan Singh [1981] INSC 43 (20 February 1981)
22.
Harcharan Singh Vs. Shiv Rani & Ors [1981] INSC 44 (20 February 1981)
23.
Sri Sri Kalimata Thakurani & Sri Sri Raghunath Jew & Ors Vs. Union of India & Ors [1981] INSC 45 (20 February 1981)
24.
State of Haryana Vs. Sher Singh & Ors [1981] INSC 46 (24 February 1981)
25.
Ram Chander Vs. State of Haryana [1981] INSC 47 (25 February 1981)
26.
Corporation of The City of Nagpur Civil Lines, Nagpur & ANR Vs. Ramchandra & Ors [1981] INSC 48 (26 February 1981)
27.
Arti Sapru Vs. State of Jammu And Kashmir & Ors [1981] INSC 49 (27 February 1981)
28.
New India Sugar Works Vs. State of Uttar Pradesh & Ors [1981] INSC 50 (27 February 1981)
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