DECEMBER    1981
1.	State of U.P. Vs. Jairam [1981] INSC 195 (1 December 1981)
2.	Sukhvinder Pal Bipan Kumar Vs. State of Punjab & Ors [1981] INSC 196 (2 December 1981)
3.	Workmen of Williamson Magor & Co. Ltd. Vs. Williamson Magor & Co. Ltd. & ANR [1981] INSC 197 (7 December 1981)
4.	Prasad & Ors Vs. V. Govindaswami Mudaliar & Ors [1981] INSC 198 (8 December 1981)
5.	R.S. Makashi & Ors Vs. I.M. Menon & Ors [1981] INSC 199 (8 December 1981)
6.	Jain Malleables Vs. Bharat Sahay [1981] INSC 200 (8 December 1981)
7.	Harnek Singh Vs. State of Punjab & Ors [1981] INSC 201 (9 December 1981)
8.	Chinnamarkathian Alias Muthu Gounder & ANR Vs. Ayyavoo Alias Periana Gounder & Ors [1981] INSC 202 (10 December 1981)
9.	Ashok Kumar Binny And Hansraj Vs. State of Jammu & Kashmir & Ors [1981] INSC 203 (10 December 1981)
10.	Chhaganlal Keshavlal Mehta Vs. Patel Narandas Haribhai [1981] INSC 204 (11 December 1981)
11.	Choudhary Sahu Vs. State of Bihar [1981] INSC 205 (14 December 1981)
12.	Sardar Govindrao Mahadik & ANR Vs. Devi Sahai & Ors [1981] INSC 206 (15 December 1981)
13.	J. D. Jain Vs. The Management of State Bank of India & ANR [1981] INSC 207 (17 December 1981)
14.	E. Mahboob Saheb Vs. N. Subbarayan Chowdhary & Ors [1981] INSC 208 (18 December 1981)
15.	A.K. Roy Vs. Union of India & ANR [1981] INSC 209 (28 December 1981)
16.	A.V. Nachane & ANR Vs. Union of India & ANR [1981] INSC 210 (28 December 1981)