APRIL    1981
1.	State of Punjab Vs. Sarwan Singh [1981] INSC 80 (2 April 1981)
2.	Atma Singh & Ors Vs. State of Punjab & Ors [1981] INSC 81 (2 April 1981)
3.	Sone Lal & Ors Vs. State of U.P [1981] INSC 82 (3 April 1981)
4.	Hindustan Brown Boveri Ltd. Vs. State of Gujarat [1981] INSC 83 (7 April 1981)
5.	Commissioner of Wealth Tax, Amritsar Vs. Suresh Seth [1981] INSC 84 (7 April 1981)
6.	Ahmed Ibrahim Sahigra Dhoraji Vs. Commissioner of Wealth Tax, Gujarat [1981] INSC 85 (7 April 1981)
7.	Barendra Prasad Ray & Ors Vs. The Income Tax Officer 'A' Ward Foreign Section & Ors [1981] INSC 86 (7 April 1981)
8.	M.M. Quasim Vs. Manohar Lal Sharma & Ors [1981] INSC 87 (7 April 1981)
9.	Welath Tax Officer, Calicut Vs. C. K. Mammed Kayi [1981] INSC 88 (7 April 1981)
10.	State of U.P. & ANR Vs. V. Ram Gopal Shukla [1981] INSC 89 (10 April 1981)
11.	Jethabhai Khatau & Co. Vs. Luxmi Narayan Cotton Mills Ltd. & Ors [1981] INSC 90 (10 April 1981)
12.	State of Rajasthan Vs. Smt. Kalki & ANR [1981] INSC 91 (15 April 1981)
13.	Commissioner of Income Tax, New Delhi Vs. Federation of Indian Chambers of Commerce & Industries [1981] INSC 92 (15 April 1981)
14.	Gokaraju Rangaraju Vs. State of Andhra Pradesh [1981] INSC 93 (15 April 1981)
15.	Rafiq & ANR Vs. Munshilal & ANR [1981] INSC 94 (16 April 1981)
16.	Mohan Lal Vs. Management of M/S Bharat Electronics Ltd. [1981] INSC 95 (21 April 1981)
17.	Kuljeet Singh @ Ranga Vs. Union of India & ANR [1981] INSC 96 (21 April 1981)
18.	Bibi Rahmani Khatoon & Ors Vs. Harkoo Gope & Ors [1981] INSC 97 (22 April 1981)
19.	C.I.T. Bombay Vs. Bar Council of Maharashtra Bar Council of India Bar Council [1981] INSC 98 (22 April 1981)
20.	R.K. Garg, Advocate Vs. State of Himachal Pradesh [1981] INSC 99 (22 April 1981)
21.	Assistant Controller of Estate Duty & Ors Vs. Prayag Dass Agarwal [1981] INSC 100 (23 April 1981)
22.	Ganga Saran and Sons Pvt. Ltd. Calcutta Vs. Income Tax Officer & Ors [1981] INSC 101 (23 April 1981)
23.	Lajpat Rai & Ors Vs. State of Punjab & Ors [1981] INSC 102 (24 April 1981)
24.	Hasmat Rai & ANR Vs. Raghunath Prasad [1981] INSC 103 (28 April 1981)