SEPTEMBER    1980
1.	Jawaharlal Nehru University Vs. B. S. Narwal [1980] INSC 169 (4 September 1980)
2.	V. B. Raju Vs. State of Gujarat & ANR [1980] INSC 170 (4 September 1980)
3.	V. B. Raju Vs. Union of India & Ors [1980] INSC 171 (4 September 1980)
4.	N.C. Zeliang Vs. Aju Newmai & Ors [1980] INSC 172 (5 September 1980)
5.	Regional Transport Officer Chittoor Vs. Associated Transport, Madras (P) Ltd. & Ors [1980] INSC 173 (5 September 1980)
6.	Commissioner of Wealth Tax, Lucknow Vs. P. K. Banerjee [1980] INSC 174 (9 September 1980)
7.	Ichhu Devi Choraria Vs. Union of India & Ors [1980] INSC 175 (9 September 1980)
8.	Indian Oil Corporation Ltd. & ANR Vs. Union of India & Ors [1980] INSC 176 (10 September 1980)
9.	Hamida Sarfaraz Qureishi Vs. M. S. Kasbekar & Ors [1980] INSC 177 (11 September 1980)
10.	Pritam Nath Hoon Vs. Union of India & Ors [1980] INSC 178 (11 September 1980)
11.	State of Maharashtra Vs. Sk. Bannu And Shankar [1980] INSC 179 (12 September 1980)
12.	Anand Swarup Mahesh Kumar Vs. The Commissioner of Sales Tax [1980] INSC 180 (15 September 1980)
13.	Mahadeo Prasad Singh & ANR Vs. Ram Lochan & Ors [1980] INSC 181 (16 September 1980)
14.	Kishinchand Chellaram Vs. The Commr. of Income-Tax Bombay City II, Bombay [1980] INSC 182 (16 September 1980)
15.	S. L. Kapoor Vs. Jagmohan & Ors [1980] INSC 183 (18 September 1980)
16.	State of Tamil Nadu Vs. S.Shanumugham Chettiar & ANR [1980] INSC 184 (22 September 1980)
17.	Ameteep Machine Tools Vs. Labour Court Haryana & ANR [1980] INSC 185 (22 September 1980)
18.	Surendra Kumar Verma Vs. The Central Government Industrial Tribunal Cum-Labour Court [1980] INSC 186 (23 September 1980)
19.	The Commissioner of Income Tax, Kerala Vs. Smt. P.K. Kochammu Amma Peroke [1980] INSC 187 (23 September 1980)
20.	Srinivasa Enterprises & Ors Vs. Union of India [1980] INSC 188 (24 September 1980)
21.	State of Karnataka & ANR Vs. M/S. Hansa Corporation [1980] INSC 189 (25 September 1980)
22.	Basant Lal & ANR Vs. The State of U.P. & ANR [1980] INSC 190 (25 September 1980)
23.	Mangalbhai Motiram Patel Vs. State of Maharashtra & Ors [1980] INSC 191 (26 September 1980)
24.	Ranjit Singh Vs. Union of India [1980] INSC 192 (26 September 1980)