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FEBRUARY 1980
1.
P. N. Eswara Iyer Vs. The Registrar, Supreme Court of India [1980] INSC 16 (1 February 1980)
2.
P. S. R. Sadhanantham Vs. Arunachalam & ANR [1980] INSC 17 (1 February 1980)
3.
All Saints High School, Hyderabad Vs. Government of Andhra Pradesh & Ors [1980] INSC 18 (4 February 1980)
4.
Jolly George Verghese & ANR Vs. The Bank of Cochin [1980] INSC 19 (4 February 1980)
5.
Director of Industries, U.P. & Ors Vs. Deep Chand Aggarwal [1980] INSC 20 (6 February 1980)
6.
Shah Gumman Mal Vs. The State of Andhra Pradesh [1980] INSC 21 (6 February 1980)
7.
Rallis India Ltd. Vs. State of Andhra Pradesh [1980] INSC 22 (12 February 1980)
8.
Subhash Chandra & Ors Vs. State of U.P. & Ors [1980] INSC 23 (12 February 1980)
9.
Kasambhai Ardul Rehmanbhai Shaikh Vs. State of Gujarat & ANR [1980] INSC 24 (13 February 1980)
10.
Uttam Chand Vs. State of Maharashtra & ANR [1980] INSC 25 (14 February 1980)
11.
Nirod Baran Banerjee Vs. Dy. Commissioner of Hazari Bagh [1980] INSC 26 (14 February 1980)
12.
Raghunandan Singh & Ors Vs. Brij Mohan Singh & Ors [1980] INSC 27 (15 February 1980)
13.
Hazari Lal Vs. Delhi Administration [1980] INSC 28 (15 February 1980)
14.
State of U.P. Vs. Ram Babu Misra [1980] INSC 29 (19 February 1980)
15.
Shyam Ambalal Siroya Vs. Union of India & Ors [1980] INSC 30 (20 February 1980)
16.
Ramchandra A. Kamat Vs. Union of India & Ors [1980] INSC 31 (20 February 1980)
17.
Babu Rao Patel Vs. State of Delhi [1980] INSC 32 (21 February 1980)
18.
State of Gujarat Vs. Patel Bava Karsan & Ors [1980] INSC 33 (22 February 1980)
19.
Union of India Vs. K. R. Tahiliani & ANR [1980] INSC 34 (26 February 1980)
20.
Meet Singh Vs. State of Punjab [1980] INSC 35 (27 February 1980)
21.
Kallyani Vs. Narayanan & Ors [1980] INSC 36 (27 February 1980)
22.
The Tulsipur Sugar Co. Ltd. Vs. The Notified Area Committee, Tulsipur [1980] INSC 37 (27 February 1980)
23.
Mantoo Majumdar & Basdev Singh Vs. State of Bihar [1980] INSC 38 (27 February 1980)
24.
Frances Coralie Mullin Vs. W. C. Khambra & Ors [1980] INSC 39 (27 February 1980)
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