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AUGUST 1980
1.
Ganga Ramchand Bharvani Vs. Under Secretary To The Government of Maharashtra & Ors [1980] INSC 144 (1 August 1980)
2.
Hasmukh S/O Bhagwanji M. Patel Vs. The State of Gujarat & Ors [1980] INSC 145 (4 August 1980)
3.
Nanhu & Ors Vs. Delhi Administration & Ors [1980] INSC 146 (5 August 1980)
4.
Azad Rickhaw Pullers Union (Regd.) Ch. Town Hall, Amritsar Vs. State of Punjab & Ors [1980] INSC 147 (5 August 1980)
5.
Industrial Supplies Pvt. Ltd. & ANR Vs. Union of India & Ors [1980] INSC 148 (7 August 1980)
6.
State of Gujarat & Ors Vs. Lal Singh Kishan Singh [1980] INSC 149 (12 August 1980)
7.
New Satgram Engineering Works & ANR Vs. Union of India & Ors [1980] INSC 150 (14 August 1980)
8.
Rafiq Vs. State of U.P [1980] INSC 151 (14 August 1980)
9.
Champak Lal H. Thakkar & Ors Vs. State of Gujarat & ANR [1980] INSC 152 (18 August 1980)
10.
Baldev Raj Chadha Vs. Union of India & Ors [1980] INSC 153 (18 August 1980)
11.
State of Tamil Nadu & Ors Vs. M.N. Sundarajan [1980] INSC 154 (19 August 1980)
12.
Baleshwar Dass & Ors Vs. State of U.P. & Ors [1980] INSC 155 (19 August 1980)
13.
Gurcharan Singh & Ors Vs. V. K. Kaushal [1980] INSC 156 (21 August 1980)
14.
Mangat Rai & ANR Vs. Kidar Nath & Ors [1980] INSC 157 (21 August 1980)
15.
Gian Singh Mann Vs. The High Court of Punjab And Haryana & ANR [1980] INSC 158 (22 August 1980)
16.
Jain Ink Manufacturing Company Vs. Life Insurance Corporation of India & ANR [1980] INSC 159 (22 August 1980)
17.
The Commissioner of Sales Tax, U.P. Vs. Bishamber Singh Layaq Ram [1980] INSC 160 (26 August 1980)
18.
The Trustees of The Port of Bombay Vs. The Premier Automobiles Ltd. [1980] INSC 161 (26 August 1980)
19.
L. B. Sugar Factory & Oil Mills (P) Ltd. Pilibhit Vs. C.I.T. U.P., Lucknow [1980] INSC 162 (26 August 1980)
20.
Union of India & Ors Vs. Ramachandra Sambhaji Kandekar [1980] INSC 163 (26 August 1980)
21.
Land Acquisition Collector & ANR Vs. Durga Pada Mukherjee & Ors [1980] INSC 164 (27 August 1980)
22.
U.P. Co-Operative Cane Union Federation Ltd. & ANR Vs. Liladhar & Ors [1980] INSC 165 (27 August 1980)
23.
State of Andhra Pradesh Vs. P. T. Appaiah & ANR [1980] INSC 166 (28 August 1980)
24.
Madan Lal Vs. Mst. Gopi & ANR [1980] INSC 167 (29 August 1980)
25.
Commissioner of Income-Tax, Andhra Pradesh Hyderabad Vs. Toshoku Ltd., Guntur [1980] INSC 168 (29 August 1980)
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