| 1. |
Pratap Singh Vs. Union Territory of Chandigarh & ANR [1979] INSC 165 (3 September 1979)
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| 2. |
Management of Shri Chalthan Vibhag Khan Udyog Sahakarimanda Vs. B.S. Barot Member, Industrial Court, Gujarat, & ANR [1979] INSC 166 (4 September 1979)
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| 3. |
V. K. Gupta Vs. Nirmala Gupta [1979] INSC 167 (4 September 1979)
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| 4. |
Ramesh Chand Vs. State of U.P. & Ors [1979] INSC 168 (4 September 1979)
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| 5. |
Ashok Kumar Mishra & ANR Vs. Collector, Raipur & Ors [1979] INSC 169 (4 September 1979)
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| 6. |
Controller of Estate Duty Vs. Kamlavati and Shri Jai Gopal Mehra [1979] INSC 170 (5 September 1979)
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| 7. |
Sushil Chowdhary & Ors Vs. State of Bihar [1979] INSC 171 (6 September 1979)
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| 8. |
R. Narayanan Vs. S. Semmalai & Ors [1979] INSC 172 (6 September 1979)
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| 9. |
State of Maharashtra Vs. Veerappa R. Saboji & ANR [1979] INSC 173 (6 September 1979)
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| 10. |
Commissioner of Income Tax, Kerala Vs. Ambat Echukutty Menon [1979] INSC 174 (6 September 1979)
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| 11. |
Phul Singh Vs. State of Haryana [1979] INSC 175 (10 September 1979)
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| 12. |
Abdulla Mohammed Pagarkar Vs. State (Union Territory of Goa, Daman and Diu) [1979] INSC 176 (11 September 1979)
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| 13. |
Commissioner of Sales Tax, Lucknow Vs. D. S. Bist & Ors [1979] INSC 177 (11 September 1979)
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| 14. |
Hasinuddin Khan & ANR Vs. Deputy Director of Consolidation & Ors [1979] INSC 178 (13 September 1979)
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| 15. |
C.I.T., West Bengal Iii, Calcutta Vs. Carew & Co. Ltd. [1979] INSC 179 (13 September 1979)
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| 16. |
Mathuralal Vs. Bhawarlal & ANR [1979] INSC 180 (13 September 1979)
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| 17. |
Biswabani (P.) Ltd. Vs. Santosh Kumar Dutta & Ors [1979] INSC 181 (14 September 1979)
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| 18. |
Bachan Singh Vs. State of Punjab [1979] INSC 182 (14 September 1979)
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| 19. |
C. B. Muthamma Vs. Union of India & Ors [1979] INSC 183 (17 September 1979)
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| 20. |
M. S. Shvananda Vs. Karnataka State Road Transport Corporation & Ors [1979] INSC 184 (18 September 1979)
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| 21. |
V. S. Kuttan Pillai Vs. Ramakrishnan & ANR [1979] INSC 185 (18 September 1979)
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| 22. |
Union of India Vs. M.E. Reddy & ANR [1979] INSC 186 (19 September 1979)
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| 23. |
Commissioner of Income-Tax, Kerala Vs. Alagappa Textile (Cochin) Ltd. [1979] INSC 187 (19 September 1979)
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| 24. |
Ukhara Estate Zamindaries (Pvt.) Ltd. Vs. Commissioner of Income-Tax, West Bengal, Calcutta [1979] INSC 188 (19 September 1979)
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| 25. |
Malabar Fisheries Co, Calcutta Vs. Commissioner of Income Tax, Kerala [1979] INSC 189 (19 September 1979)
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| 26. |
Ganga Sugar Co Ltd. Vs. State of U.P. & Ors [1979] INSC 190 (20 September 1979)
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| 27. |
Mundrika Prasad Sinha Vs. State of Bihar [1979] INSC 191 (20 September 1979)
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| 28. |
Sheo Narain Vs. Sher Singh [1979] INSC 192 (21 September 1979)
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| 29. |
D. C. Gouse and Co. Vs. State of Kerala & ANR [1979] INSC 193 (21 September 1979)
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| 30. |
Mohd. Ibrahim Khan Ors Vs. State of Madhya Pradesh & Ors [1979] INSC 194 (21 September 1979)
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