| 1. |
Ramdas Bhikaji Chaudhari Vs. Sada Nand & Ors [1979] INSC 195 (3 October 1979)
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| 2. |
Ratan Singh Vs. State of Punjab [1979] INSC 196 (3 October 1979)
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| 3. |
Kewal Singh Vs. Lajwanti [1979] INSC 197 (4 October 1979)
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| 4. |
Commissioner of Income-Tax, Andhra Pradesh Vs. T.N. Arvinda Reddy [1979] INSC 198 (5 October 1979)
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| 5. |
Reliance Jute & Industries Ltd. Vs. C.I.T., West Bengal, Calcutta [1979] INSC 199 (10 October 1979)
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| 6. |
Nirmal Trading Company Vs. Commissioner of Income Tax, Calcutta [1979] INSC 200 (10 October 1979)
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| 7. |
K. Balakrishna Rao & Ors Vs. Hazi Abdulla Sait & Ors [1979] INSC 201 (10 October 1979)
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| 8. |
Swami Saran Saksena Vs. State of U.P [1979] INSC 202 (11 October 1979)
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| 9. |
Municipal Corporation of Delhi Vs. Tek Chand Bhatia [1979] INSC 203 (11 October 1979)
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| 10. |
Major R. S. Murgai Vs. Major P. N. Kaushik & Ors [1979] INSC 204 (12 October 1979)
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| 11. |
Deputy Commissioner of Sales Tax (Law) Board of A Revenue Vs. Advani Oorlikon (P) Ltd. Trivandrum [1979] INSC 205 (12 October 1979)
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| 12. |
Ram Prasad Sahu & Ors Vs. State of Bihar [1979] INSC 206 (12 October 1979)
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| 13. |
Commissioner of Income Tax Kerala, Ernakulam Vs. V. Damodaran, Trivandrum [1979] INSC 207 (15 October 1979)
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| 14. |
Deputy Commissioner of Sales Tax (Law) Board of Revenue Vs. G.S. Pai & Co [1979] INSC 208 (15 October 1979)
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| 15. |
P. C. Cheriyan Vs. Barfi Devi [1979] INSC 209 (16 October 1979)
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| 16. |
State of Punjab Vs. Labour Court, Jullundur & Ors [1979] INSC 210 (16 October 1979)
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| 17. |
Babu Noorul Hasan Khan Vs. Ram Prasad Singh & Ors [1979] INSC 211 (18 October 1979)
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| 18. |
Union of India Vs. Mohd. Nizam [1979] INSC 212 (18 October 1979)
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| 19. |
Abdul Qadir Vs. Managing Officer Cum Asstt. Custodian of Evacuee Property [1979] INSC 213 (22 October 1979)
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| 20. |
Shetkari Sahakari Sakhar Karkhana Ltd., Sangli, Maharashtra Vs. The Collector of Sangli & Ors [1979] INSC 214 (22 October 1979)
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| 21. |
Tamil Nadu Education Department Ministerial & General Subord Vs. State of Tamil Nadu & ANR [1979] INSC 215 (23 October 1979)
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| 22. |
State (Delhi Administration) Vs. I. K. Nangia & ANR [1979] INSC 216 (23 October 1979)
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| 23. |
Oduru Chenchulakshmamma & ANR Vs. Duvvuru Subramanya Reddy [1979] INSC 217 (23 October 1979)
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| 24. |
Banwari Lal Vs. Tirlok Chand & Ors (And Vice Versa) [1979] INSC 218 (23 October 1979)
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| 25. |
Col. A. S. Iyer & Ors Vs. V. Balasubramanyam & Ors [1979] INSC 219 (24 October 1979)
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| 26. |
State of Punjab Vs. Gurdial Singh & Ors [1979] INSC 220 (25 October 1979)
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| 27. |
Director, Enforcement Directorate, Ministry of Finance Anda Vs. K. O. Krishnaswamy [1979] INSC 221 (26 October 1979)
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| 28. |
Raj Kapoor & Ors Vs. State & Ors [1979] INSC 222 (26 October 1979)
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| 29. |
Ganeshmal Jashraj Vs. Govt. of Gujarat & ANR [1979] INSC 223 (30 October 1979)
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| 30. |
G. M. Shah Vs. State of Jammu & Kashmir [1979] INSC 224 (30 October 1979)
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| 31. |
Cement Marketing Co. of India Ltd. Vs. Asstt. Commissioner of Sales-Tax, Indore & Ors [1979] INSC 225 (30 October 1979)
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| 32. |
Financial Commissioner, Haryana & Ors Vs. Kela Devi & ANR [1979] INSC 226 (31 October 1979)
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