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MAY 1979
1.
K. S. Dharmadatan Vs. Central Government & Ors [1979] INSC 92 (1 May 1979)
2.
Union of India Vs. Valluri Basavaiah Chaudhary [1979] INSC 93 (1 May 1979)
3.
State of Gujarat & ANR Vs. Patel Ranjibhai Dhanbhai & Ors [1979] INSC 94 (1 May 1979)
4.
Chettiam Veettil Ammad & ANR Vs. Taluk Land Board & Ors [1979] INSC 95 (2 May 1979)
5.
State of Tamil Nadu Vs. V. Krishnnaswami Naidu & ANR [1979] INSC 96 (3 May 1979)
6.
Indian Overseas Bank, Madras Vs. Chemical Construction Company & Ors [1979] INSC 97 (3 May 1979)
7.
Gujarat State Transport Corporation, Vs. Valji Mulji Soneji & Ors [1979] INSC 98 (3 May 1979)
8.
Janardan Dattuappa Bondre Vs. Govindprasad Shivprasad Choudhary & Ors [1979] INSC 99 (3 May 1979)
9.
Sassoon J. David & Co. (P) Ltd., Bombay Vs. C.I.T., Bombay [1979] INSC 100 (3 May 1979)
10.
Hussainara Khatoon & Ors Vs. Home Secretary, State of Bihar, Govt. of Bihar, Patna [1979] INSC 101 (4 May 1979)
11.
H.D.Devasia & Co., Kerala Vs. Commissioner of Income Tax, Kerala [1979] INSC 102 (4 May 1979)
12.
Kewal Krishan Puri & ANR Vs. State of Punjab & Ors [1979] INSC 103 (4 May 1979)
13.
Bachan Singh Vs. State of Punjab [1979] INSC 104 (4 May 1979)
14.
Shankar Chakravarti Vs. Britannia Biscuit Co. Ltd. & ANR [1979] INSC 105 (4 May 1979)
15.
Commissioner of Income Tax (Central) Calcutta Vs. B. N.Bhattacharjee & ANR [1979] INSC 106 (4 May 1979)
16.
The Authorised Officer, Thanjavur & ANR Vs. S. Naganatha Ayyar [1979] INSC 107 (4 May 1979)
17.
Metalware & Co. Vs. Bansilal Sharma & Ors [1979] INSC 108 (4 May 1979)
18.
M N.Samrath Vs. Marotrao & Ors [1979] INSC 109 (4 May 1979)
19.
Dalbir Singh & Ors Vs. State of Punjab [1979] INSC 110 (4 May 1979)
20.
Ramana Dayaram Shetty Vs. The International Airport Authority of India & Ors [1979] INSC 111 (4 May 1979)
21.
Vimal Chand Jawantraj Jain Vs. Shri Pradhan & Ors [1979] INSC 112 (4 May 1979)
22.
Cloth Traders (P) Ltd. Vs. Addl. Commr. of Income Tax, Gujarat-I [1979] INSC 113 (4 May 1979)
23.
Hargovlnd Pant Vs. Dr. Raghukul Tilak & Ors [1979] INSC 114 (4 May 1979)
24.
Babu Ram Jagdish Kumar & Co. Vs. State of Punjab & Ors [1979] INSC 115 (4 May 1979)
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