MARCH    1979
1.	Profulla Chorone Requitte & Ors Vs. Satya Chorone Requitte [1979] INSC 57 (2 March 1979)
2.	Ram Lal Vs. State of U.P [1979] INSC 58 (5 March 1979)
3.	Justiniano Augusto De Piedada Barreto Vs. Antonio Vicente De Fonseca & Ors [1979] INSC 59 (6 March 1979)
4.	Arunachalam Vs. P. S. R. Sadhanantham [1979] INSC 60 (6 March 1979)
5.	Superintendent And Legal Remembrancer of Legal Affairs to the Vs. Abani Maity [1979] INSC 61 (6 March 1979)
6.	Munshi Ram & Ors Vs. Municipal Committee, Chheharta [1979] INSC 62 (6 March 1979)
7.	Union of India & ANR Vs. K. G. Khosla & Co. (P) Ltd. & Ors [1979] INSC 63 (6 March 1979)
8.	Union of India & Ors Vs. J. Ahmed [1979] INSC 64 (7 March 1979)
9.	Bal Kishan Thaper Vs. Municipal Corporation of Delhi [1979] INSC 65 (9 March 1979)
10.	Commissioner of Wealth Tax, Mysore Vs. Her Highness Vijayaba, Dowger Maharani Saheb of Bhavnagarpa [1979] INSC 66 (9 March 1979)
11.	Hussainara Khatoon & Ors Vs. Home Secretary, State of Bihar, Patna [1979] INSC 67 (9 March 1979)
12.	Gurdial Singh Fijji Vs. State of Punjab & Ors [1979] INSC 68 (9 March 1979)
13.	State of Punjab & Ors Vs. Dewan's Modern Breweries Ltd. [1979] INSC 69 (16 March 1979)
14.	Union of India Vs. Jardine Henderson & Ors [1979] INSC 70 (16 March 1979)
15.	Vithal Dattatraya Kulkarni & Ors Vs. Shamrao Tukaram Power & Ors [1979] INSC 71 (21 March 1979)
16.	Paramjit Singh Sandhu & Ors Vs. Ram Rakha & Ors [1979] INSC 72 (22 March 1979)
17.	Municipal Corporation of Delhi Vs. R. Sahari, Genl. Manager, Daurala Sugar Mills, Daurala & Ors [1979] INSC 73 (23 March 1979)
18.	Jayarama Reddy & ANR Vs. Revenue Divisional Officer & Land Acquisition Officer, Kurno [1979] INSC 74 (23 March 1979)
19.	Pushpaben & ANR Vs. Narandas Vs. Badiani & ANR [1979] INSC 75 (29 March 1979)
20.	State of Madhya Pradesh Vs. Laxmishankar Mishra & Ors [1979] INSC 76 (29 March 1979)