JULY    1979
1.	Aladankandu Puthiyapurayil Abdulla Vs. Food Inspector, Cannanore & ANR [1979] INSC 116 (16 July 1979)
2.	Dharambir & ANR Vs. State of U.P [1979] INSC 117 (16 July 1979)
3.	Krishna Kumar Vs. Divisional Assistant Electrical Engineer Central Railway [1979] INSC 118 (17 July 1979)
4.	D.D. Suri Vs. Union of India & ANR [1979] INSC 119 (17 July 1979)
5.	Ramesh Bejoy Sharma & Ors Vs. Pashupati Rai & Ors [1979] INSC 120 (17 July 1979)
6.	Organo Chemical Industries & ANR Vs. Union of India & Ors [1979] INSC 121 (23 July 1979)
7.	Kanchanlal Maneklal Chokshi Vs. The State of Gujarat & Ors [1979] INSC 122 (23 July 1979)
8.	Dera Phalauli Vs. State of Punjab & Ors [1979] INSC 123 (24 July 1979)
9.	Devki Alias Kala Vs. The State of Haryana [1979] INSC 124 (24 July 1979)
10.	Syad Akbar Vs. State of Karnataka [1979] INSC 125 (25 July 1979)
11.	Assistant Collector of Central Excise Vs. Jainson Hosiery Industries [1979] INSC 126 (27 July 1979)
12.	Assistant Transport Commissioner(Administration), Uttar Pra Vs. Sri Nand Singh [1979] INSC 127 (27 July 1979)
13.	Union of India Vs. R. B. Ch. Raghunath Singh & Co [1979] INSC 128 (27 July 1979)
14.	Sitaram Kashiram Konda Vs. Pigment Cakes & Chemicals Mfg. Co [1979] INSC 129 (27 July 1979)
15.	Avtar Singh & Ors Vs. Jagjit Singh & ANR [1979] INSC 130 (27 July 1979)
16.	B. Saha & Ors Vs. M. S. Kochar [1979] INSC 131 (27 July 1979)
17.	Mohan Singh Vs. State of Rajasthan [1979] INSC 132 (30 July 1979)
18.	Rama Verma Bharathan Thampuran Vs. State of Kerala & Ors [1979] INSC 133 (30 July 1979)
19.	Krishnabai Deshmukh Vs. Tuljeramarao Nambiar & Ors [1979] INSC 134 (31 July 1979)
20.	Parbati Devi & Ors Vs. Mahadeo Prasad Tibrewalla [1979] INSC 135 (31 July 1979)
21.	Rohtas Vs. State of Haryana & ANR [1979] INSC 136 (31 July 1979)