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FEBRUARY    1979

1. State of U.P. Vs. Ashok Kumar & ANR [1979] INSC 26 (2 February 1979)
2. S.Mohan Lal Vs. R. Kondiah [1979] INSC 27 (5 February 1979)
3. State of Rajasthan Vs. Raghuveer Singh & Ors [1979] INSC 28 (5 February 1979)
4. Jagat Singh Kishor Singh Darbar Vs. The State of Gujarat [1979] INSC 29 (6 February 1979)
5. Tarkeshwar Sio Thakur Jiu Vs. Bar Dass Dey & Co. & Ors [1979] INSC 30 (6 February 1979)
6. L. Kochivareed Vs. P. Meriappa Gounder & Ors [1979] INSC 31 (7 February 1979)
7. State of M.P & ANR Vs. Ram Raghubir Prasad Agarwal & Ors [1979] INSC 32 (7 February 1979)
8. Rajendra Prasad Vs. State of Uttar Pradesh [1979] INSC 33 (9 February 1979)
9. State of Haryana Vs. Darshana Devi & Ors [1979] INSC 34 (12 February 1979)
10. Hussainara Khatoon & Ors Vs. Home Secretary, State of Bihar, Govt. of Bihar, Patna [1979] INSC 35 (12 February 1979)
11. Jit Singh & Ors Vs. State of Punjab & Ors [1979] INSC 36 (13 February 1979)
12. State of Maharashtra & ANR Vs. Digambar Balwant Kulkarni [1979] INSC 37 (13 February 1979)
13. Muddada Chayana Vs. Karnam Narayana & ANR [1979] INSC 38 (14 February 1979)
14. Badri Nath & ANR Vs. Mst. Punna & Ors [1979] INSC 39 (15 February 1979)
15. Bareilly Holdings Ltd. Vs. Their Workmen [1979] INSC 40 (16 February 1979)
16. Shakuntla Vs. State of Haryana [1979] INSC 41 (16 February 1979)
17. Gayaram Patel & Ors Vs. Kailash Chand Panigrahi [1979] INSC 42 (20 February 1979)
18. Kishan Chand Vs. Delhi Administration & ANR [1979] INSC 43 (20 February 1979)
19. Bai Vajia (Dead) By L.R.S. Vs. Thakorbhai Chelabhai & Ors [1979] INSC 44 (20 February 1979)
20. M. Karunanidhi Vs. Union of India [1979] INSC 45 (20 February 1979)
21. Distt. Registrar Palghat & Ors Vs. M. B. Koyyakuti & Ors [1979] INSC 46 (20 February 1979)
22. Tarinikamal Pandit & Ors Vs. Perfulla Kumar Chatterjee [1979] INSC 47 (21 February 1979)
23. Navinchandra Ramanlal Vs. Kalidas Bhudarbhai & ANR [1979] INSC 48 (21 February 1979)
24. Bishnu Deo Shaw @ Bishnu Dayal Vs. State of West Bengal [1979] INSC 49 (22 February 1979)
25. Meenakshisundaram Chettiar Vs. Venkatachalam Chettiar [1979] INSC 50 (23 February 1979)
26. Desh Bandhu Gupta & Co. & Ors Vs. Delhi Stock Exchange Assn. Ltd. [1979] INSC 51 (23 February 1979)
27. Zila Singh & Ors Vs. Hazari & Ors [1979] INSC 52 (25 February 1979)
28. Hussainara Khatton & Ors Vs. Home Secretary, State of Bihar, Patna [1979] INSC 53 (26 February 1979)
29. State of U.P. & ANR Vs. Raza Buland Sugar Co. Ltd., Rampur [1979] INSC 54 (27 February 1979)
30. Hoshnak Singh Vs. Union of India & Ors [1979] INSC 55 (27 February 1979)
31. Jagdish Vs. State of Rajasthan [1979] INSC 56 (28 February 1979)




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