DECEMBER    1979
1.	State of Maharashtra Vs. Natwarlal Damodardas Soni [1979] INSC 254 (4 December 1979)
2.	Shyamcharan Sharma Vs. Dharamdas [1979] INSC 255 (4 December 1979)
3.	Khorshed Shapoor Chenai Vs. Assistant Controller of Estate Duty [1979] INSC 256 (4 December 1979)
4.	Rameshwar Lal Sanwarmal Vs. Commissioner of Income-Tax, Assam [1979] INSC 257 (5 December 1979)
5.	Commissioner of Gift Tax, Bombay Vs. Smt. Kusumben D. Mahadevia [1979] INSC 258 (5 December 1979)
6.	Rajput Ruda Maha & Ors Vs. State of Gujarat [1979] INSC 259 (5 December 1979)
7.	Dhani Ram Gupta & Ors Vs. Lala Sri Ram & ANR [1979] INSC 260 (7 December 1979)
8.	V. C. Shukla Vs. State Through C.B.I [1979] INSC 261 (7 December 1979)
9.	Nadiad Electric Co. Ltd. Vs. Nadiad Borough Municipality & ANR [1979] INSC 262 (12 December 1979)
10.	Dhanabal & ANR Vs. State of Tamil Nadu [1979] INSC 263 (13 December 1979)
11.	Rajkapoor Vs. Laxman [1979] INSC 264 (14 December 1979)
12.	C.I.T., Madras Vs. K. S. Rathnaswamy [1979] INSC 265 (18 December 1979)
13.	Vasant Narayan Pawar Vs. State of Maharashtra [1979] INSC 266 (19 December 1979)
14.	State of U.P. Vs. Synthetics & Chemicals Ltd. & Ors [1979] INSC 267 (19 December 1979)
15.	Dewan Daulat Rai Kapoor Vs. New Delhi Municipal Committee & ANR [1979] INSC 268 (20 December 1979)
16.	Sunil Batra Vs. Delhi Administration [1979] INSC 269 (20 December 1979)
17.	Dharam Dev Mehta Vs. The Union of India & Ors [1979] INSC 270 (20 December 1979)
18.	State of Uttar Pradesh Vs. Klshori Lal Minocha [1979] INSC 271 (21 December 1979)
19.	Premji Bhai Parmar & Ors Vs. Delhi Development Authority & Ors [1979] INSC 272 (21 December 1979)
20.	State (Spe Hyderabad) Vs. Air Commodore Kailash Chand [1979] INSC 273 (21 December 1979)
21.	Sri Krishna Singh Vs. Mathura Ahir & Ors [1979] INSC 274 (21 December 1979)
22.	Northern India Caterers (India) Ltd. Vs. Lt. Governor of Delhi [1979] INSC 275 (21 December 1979)
23.	Bhim Singh & ANR Vs. Kan Singh [1979] INSC 276 (21 December 1979)